High Courts14 Jan 2004
The Bihar State Housing Board and Others Vs Shambhu Nath Singh
Patna High Court · (2004) 3 PLJR 108
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,412 of 2,661
High Courts13 Jan 2004Dismissed
Indradeo Pandit and Another Vs State of Bihar
Patna High Court · (2006) 3 PLJR 239
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts13 Jan 2004Dismissed
The Managing Committee of Madarsa Hanfia Arabic College and Another Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 554
Bihar State Madarsa Education Board Act, 1981 — Section 28Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14, 5
High Courts13 Jan 2004Dismissed
Janak Prasad Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2004) 01 PAT CK 0060
High Courts13 Jan 2004Dismissed
Jata Shankar Jha Vs Madhubani Municipality and Others
Patna High Court · (2004) 1 BLJR 437 : (2004) 2 PLJR 789
High Courts13 Jan 2004
Dr. Raghunath Prasad Vs The State of Bihar and Others
Patna High Court · (2004) 01 PAT CK 0042
High Courts13 Jan 2004Allowed
Upendra Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 208
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 204(4), 468, 473Penal Code, 1860 (IPC) — Section 406
High Courts13 Jan 2004Allowed
Samshul Sah and Md. Zahid Vs State of Bihar
Patna High Court · (2004) 1 PLJR 652
Penal Code, 1860 (IPC) — Section 34, 364(A), 395
High Courts12 Jan 2004Allowed
Murlidhar Singh Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 534
High Courts12 Jan 2004Allowed
Sandhya Sah Vs New India Assurance Co. and Others
Patna High Court · AIR 2004 Patna 42 : (2004) 2 PLJR 183
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 125
High Courts12 Jan 2004
Mrs. Prabha Lal Vs Commissioner of Income Tax
Patna High Court · (2004) 01 PAT CK 0034
High Courts10 Jan 2004Dismissed
Bharati Bhawan (P and D) Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 118
Constitution of India, 1950 — Article 254(2)Factories Act, 1948 — Section 2Industrial Employment (Standing Orders) Act, 1946 — Section 2
High Courts09 Jan 2004Dismissed
Paras Nath Gupta Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 450
High Courts09 Jan 2004Allowed
Keshwar Manjhi Vs The State Bank of India and Others
Patna High Court · (2004) 2 PLJR 125
State Bank of India (Officers Service) Rules, 1992 — Rule 67, 67(1), 68(2), 68(3), 68(4)
High Courts09 Jan 2004Dismissed
Bimal Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 143
Bihar State Agriculture Marketing Board Employees Service Act — Section 16Bihar State Agriculture Marketing Board Employees Service Rules — Rule 162
High Courts09 Jan 2004Dismissed
Panpati Devi Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 425
High Courts09 Jan 2004Allowed
Pradeep Singh Vs State of Bihar
Patna High Court · (2004) 1 BLJR 309 : (2004) 2 DMC 218 : (2004) 2 PLJR 657
Penal Code, 1860 (IPC) — Section 201, 302, 34, 498
High Courts09 Jan 2004Allowed
Sanjeev Kr. Mishra Vs State
Patna High Court · (2004) 2 PLJR 809
Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 473Penal Code, 1860 (IPC) — Section 188
High Courts09 Jan 2004Allowed
Mahendra Ram Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 179
High Courts08 Jan 2004Allowed
Dr. Swarn Lata Singh Vs State of Bihar and Others
Patna High Court · (2004) 01 PAT CK 0116