High Courts15 Dec 2003Allowed
Smt. Anita Devi and Anil Kumar Rajak Vs State of Bihar
Patna High Court · (2003) 12 PAT CK 0007
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,416 of 2,661
High Courts12 Dec 2003
Mahendra Pd. Gupta Vs The State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0091
Constitution of India, 1950 — Article 51A
High Courts12 Dec 2003Allowed
Senbo Engineering Limited Vs State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0069
High Courts12 Dec 2003Dismissed
Harishankar Ojha Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 101 : (2004) 1 PLJR 736
High Courts12 Dec 2003Allowed
Ramakant Singh Vs Union of India (UOI) and Others
Patna High Court · (2004) 1 BLJR 173 : (2004) 1 CTLJ 635 : (2004) 1 PLJR 232
High Courts12 Dec 2003Dismissed
Sunaina Devi Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 678
High Courts12 Dec 2003Dismissed
Mostt. Rampati Kuer Vs Mostt. Simrekha Devi and Others
Patna High Court · (2003) 12 PAT CK 0026
High Courts12 Dec 2003Dismissed
Mossomat Rampati Kuer Vs Mostt. Simrekha Devi and Others
Patna High Court · (2003) 12 PAT CK 0006
Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 34
High Courts11 Dec 2003Dismissed
State of Bihar and Others Vs Choudhary Rajendra Prasad
Patna High Court · (2004) 2 PLJR 65
High Courts11 Dec 2003Allowed
Mazhar Hussain Vs The State of Bihar
Patna High Court · (2004) 2 PLJR 66
Penal Code, 1860 (IPC) — Section 34, 364A
High Courts11 Dec 2003Allowed
Sarekh Singh, Lal Babu Singh and Arvind Singh Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 631
Penal Code, 1860 (IPC) — Section 34, 364
High Courts11 Dec 2003Allowed
Ram Nihora Singh Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 162
High Courts11 Dec 2003Dismissed
Kumar Bishwanath Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 85
Evidence Act, 1872 — Section 44
High Courts10 Dec 2003Dismissed
Mohammad Mahmud Alam and Others Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 115
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 25
High Courts10 Dec 2003Dismissed
Govind Saran Karan Vs Union of India (UOI) and Others
Patna High Court · (2004) 1 PLJR 543
High Courts10 Dec 2003Dismissed
The Senior Regional Manager Food Corporation of India Vs Raghubir Prasad and Others
Patna High Court · (2004) 1 PLJR 688
High Courts10 Dec 2003Dismissed
Sri. Bishundeo Mandal and Others Vs The State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0001
High Courts09 Dec 2003Dismissed
Bibhash Chandra Pathak Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 684
High Courts09 Dec 2003Dismissed
Raj Kishore Shah Vs State of Bihar
Patna High Court · (2004) 1 BLJR 770 : (2004) 3 PLJR 80
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts09 Dec 2003Dismissed
Sidh Nath Thakur Vs Bihar State Electricity Board and Others Bihar State Electricity Board and Others Vs Sidh Nath Thakur
Patna High Court · (2004) 1 PLJR 532