High Courts29 Sept 2003Dismissed
Jaleshwar Sahani Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 18
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,426 of 2,661
High Courts29 Sept 2003Allowed
Usha Devi and Others Vs Brijesh Kumar Singh and Others
Patna High Court · (2004) 4 PLJR 216
High Courts29 Sept 2003Allowed
Rang Bahadur Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 161
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32
High Courts26 Sept 2003
Sudhir Yadav and Others Vs The State of Bihar
Patna High Court · (2006) 3 PLJR 70
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts26 Sept 2003Dismissed
Ranjit Kumar Tiwari Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 206
Land Acquisition Act, 1894 — Section 16, 4
High Courts26 Sept 2003Allowed
Bhola Sharma and Others Vs State of Bihar and Others
Patna High Court · AIR 2004 Patna 120 : (2004) 1 PLJR 211
Bihar Tenancy Act, 1885 — Section 48D, 48E
High Courts26 Sept 2003Dismissed
Awadhesh Kumar Upadhyay Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 194
Bihar Intermediate Education Council Act, 1992 — Section 21, 21(6), 22(5), 24, 25Bihar Intermediate Education Council Rules — Rule 3Constitution of India, 1950 — Article 320
High Courts26 Sept 2003Dismissed
Charchit Anand and Others Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 191
High Courts26 Sept 2003Dismissed
Dinesh Kumar Singh Vs The Union of India (UOI) and Others
Patna High Court · (2004) 1 PLJR 164
High Courts26 Sept 2003Dismissed
Janak Singh Vs Ram Das Rai and Others
Patna High Court · (2003) 09 PAT CK 0090
High Courts26 Sept 2003Dismissed
Ranjeet Singh @ Ranjeet Kumar Singh and Another Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2143 : (2004) 1 PLJR 246
Bihar Panchayat Raj Act, 1993 — Section 68(4), 68(5)
High Courts26 Sept 2003Dismissed
Bhagwati Sharan Jha Vs Bihar State Agri. Mkt. Board and Others
Patna High Court · (2004) 1 PLJR 177
Bihar Agricultural Produce Markets Act, 1960 — Section 33ABihar Agricultural Produce Markets Rules, 1975 — Rule 64
High Courts26 Sept 2003Dismissed
Tuntun Singh @ Sunil Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 324
Bihar Control of Crimes Act, 1981 — Section 12, 12(2), 12(3), 21, 22
High Courts26 Sept 2003Dismissed
Vishal Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 453
High Courts25 Sept 2003
United India Insurance Co. Ltd. and Senior Divisional Manager, M.K. Sinha Vs Shanti Devi and Others
Patna High Court · (2003) 09 PAT CK 0120
High Courts25 Sept 2003Allowed
Md. Sarfraj Vs State of Bihar
Patna High Court · (2003) 09 PAT CK 0117
High Courts25 Sept 2003
Madhu Kumar @ Madhu Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 3
High Courts25 Sept 2003Allowed
Beena Giri Vs Pankaj Kumar
Patna High Court · (2004) 1 PLJR 416
Hindu Marriage Act, 1955 — Section 13B
High Courts25 Sept 2003Allowed
Rajendra Prasad and Others Vs State of Bihar
Patna High Court · (2003) 09 PAT CK 0069