High Courts19 Apr 2004Dismissed
Chandra Shekhar Mishra Vs The State of Bihar
Patna High Court · (2004) 04 PAT CK 0112
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,394 of 2,661
High Courts16 Apr 2004Allowed
Umrailli Mian and Others Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 666
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 29, 60
High Courts16 Apr 2004Allowed
Bihar State Electricity Board and Others Vs Man Bahadur and Others
Patna High Court · (2004) 04 PAT CK 0107
High Courts16 Apr 2004Dismissed
Anita Devi and Others Vs Jai Narayan Kumar Singh and Others
Patna High Court · (2004) 04 PAT CK 0103
High Courts16 Apr 2004Allowed
Gopal Prasad Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 183
Criminal Procedure Code, 1973 (CrPC) — Section 323Penal Code, 1860 (IPC) — Section 147, 307, 323, 34, 379
High Courts16 Apr 2004Allowed
Narmadeshwar Prasad Singh and Others Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0071
High Courts16 Apr 2004Allowed
Vishnudeo Mahto and Others Vs Kodai Sahni and Others
Patna High Court · (2004) 04 PAT CK 0070
High Courts16 Apr 2004
Sita Ram Choudhary Vs Patna Municipal Corporation and Others
Patna High Court · (2004) 2 BLJR 1114 : (2004) 2 PLJR 840
High Courts16 Apr 2004Dismissed
Shyamapado Gorain Vs The State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0063
High Courts16 Apr 2004Allowed
Sunil Mahto and Others Vs Swati Devi and Others
Patna High Court · (2004) 3 PLJR 220
High Courts16 Apr 2004Dismissed
Urmila Singh and Others Vs Reba Mitra
Patna High Court · (2004) 4 PLJR 343
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 2 Rule 2, 151
High Courts15 Apr 2004Dismissed
Mangal Manjhi Vs The State of Bihar
Patna High Court · (2004) PLJR 998
Penal Code, 1860 (IPC) — Section 302
High Courts15 Apr 2004Dismissed
Madan Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0092
High Courts15 Apr 2004Allowed
Mithelesh Pati Tiwari Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0085
High Courts15 Apr 2004Dismissed
Chankya Picture Palace and Others Vs State of Bihar and Another
Patna High Court · (2004) 4 BC 78 : (2004) 3 PLJR 480
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts15 Apr 2004Dismissed
Harihar Musahar Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 858
Bihar Panchayat Raj Act, 1947 — Section 42
High Courts15 Apr 2004Allowed
Nutan Kumari Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 319
High Courts15 Apr 2004Dismissed
Anil Kumar Misra Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 246
Recruitment Rules — Rule 20
High Courts13 Apr 2004
Rama Kant Singh Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 603
High Courts13 Apr 2004Dismissed
Anil Kumar Singh and Others Vs The State of Bihar
Patna High Court · (2004) 3 PLJR 178
Penal Code, 1860 (IPC) — Section 147, 323, 341