High Courts26 Apr 2004
Bhola Yadav and Another Vs Jadunandan Prasad Yadav and Others
Patna High Court · (2004) 2 BLJR 1001
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,393 of 2,661
High Courts26 Apr 2004Dismissed
Bhago Harijan and Others Vs Rajendra Mandal and Others
Patna High Court · (2004) 04 PAT CK 0015
High Courts26 Apr 2004Allowed
National Council for Teacher Education Vs Edara Al-Nishat Muslomoon Education Society, Patna and Others
Patna High Court · (2005) 3 PLJR 97
National Council for Teacher Education Act, 1993 — Section 14, 14(3), 15, 32, 32(2)
High Courts23 Apr 2004Allowed
Eastern Sugar Industries Ltd. Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 336
Contempt of Courts Act, 1971 — Section 12
High Courts23 Apr 2004
Bajma Khatoon and Others Vs The State of Bihar and Another
Patna High Court · (2004) 3 PLJR 149
Criminal Procedure Code, 1973 (CrPC) — Section 202, 320, 482Penal Code, 1860 (IPC) — Section 307, 313, 376, 498A, 576
High Courts23 Apr 2004Allowed
Raghunath Prasad Srivastava and Others Vs The State of Bihar and Another
Patna High Court · (2004) 04 PAT CK 0118
High Courts23 Apr 2004
Kamal Ram and Others Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 208
Constitution of India, 1950 — Article 14
High Courts23 Apr 2004
Shakumbhri Udyog Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0098
High Courts23 Apr 2004Dismissed
Ashok Paper Mills Ltd. Vs Union of India (UOI) and Others
Patna High Court · (2004) 2 BLJR 1037
High Courts23 Apr 2004Dismissed
Mahesh Ram and Others Vs Ganga Rai and Others
Patna High Court · (2004) 04 PAT CK 0060
High Courts23 Apr 2004Dismissed
Hare Ram Jha and Others Vs State of Bihar
Patna High Court · (2004) 4 PLJR 770
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts23 Apr 2004Allowed
Bihar State Electricity Board and Another Vs Md. Siddique and Others
Patna High Court · (2004) 04 PAT CK 0012
High Courts23 Apr 2004Allowed
Ramsati Devi Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 415
High Courts22 Apr 2004Allowed
Golden Polymex (India) Ltd. Vs The Bihar State Electricity Board and Others
Patna High Court · (2004) 3 PLJR 301
High Courts22 Apr 2004Dismissed
Debjit Sahani Vs The Union of India and Others
Patna High Court · (2005) 3 PLJR 354
High Courts22 Apr 2004Allowed
Umesh Chandra Prasad Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 247
High Courts21 Apr 2004Allowed
Nageshwar Yadav and Others Vs State of Bihar
Patna High Court · (2004) CriminalCC 734
Penal Code, 1860 (IPC) — Section 148, 302, 379
High Courts21 Apr 2004
Nasriganj Balu Utkhanan Shramik Sahyog Samiti Ltd. and Another Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 997 : (2004) 2 PLJR 850
Bihar Minor Mineral Concession Rules, 1972 — Rule 11A, 11F, 12
High Courts21 Apr 2004Allowed
The Divisional Manager, National Insurance Company Limited Vs Abhishek Kumar and Others
Patna High Court · (2004) 04 PAT CK 0045
High Courts21 Apr 2004Allowed
Chandreshwar Sah Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 179