High Courts29 Apr 2004
Lakshman Prasad Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 211
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,392 of 2,661
High Courts29 Apr 2004Allowed
Shankar Jee Vs Surendra Kumar Gupta and Others
Patna High Court · (2004) 3 PLJR 84
Limitation Act, 1963 — Section 5
High Courts29 Apr 2004Allowed
Sanju Kumari Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 536
High Courts29 Apr 2004Allowed
Sri Ram Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 685
High Courts29 Apr 2004Allowed
Dina Nath Prasad and Another Vs Rajendra Prasad and Others
Patna High Court · (2004) 4 PLJR 503
High Courts28 Apr 2004Allowed
Birendra Kumar Jha Vs The State of Bihar and Bihar State Financial Corporation
Patna High Court · (2004) 04 PAT CK 0125
High Courts28 Apr 2004Dismissed
Ashok Paswan Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 335
High Courts28 Apr 2004Dismissed
Ranjan Kumar Raman and Others Vs Renu Kumari
Patna High Court · (2004) 3 PLJR 333
Succession Act, 1925 — Section 372, 373, 373(3), 373(4)
High Courts28 Apr 2004Allowed
Naveen Kumar Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 535
High Courts27 Apr 2004Allowed
Papu Giri @ Pappu Giri Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 108
Bihar Control of Crimes Act, 1981 — Section 12(2)
High Courts27 Apr 2004Dismissed
Kusheshwar Singh Vs Sudha Devi
Patna High Court · (2004) 3 PLJR 152
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19
High Courts27 Apr 2004Allowed
Ram Bali Prasad Vs Pradeep Kumar Mandal
Patna High Court · (2004) 3 PLJR 317
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts27 Apr 2004Dismissed
Surendra Nath Verma Vs The State of Bihar
Patna High Court · (2004) 04 PAT CK 0086
High Courts27 Apr 2004
Ravindra Mohan Vs State of Bihar and Another
Patna High Court · (2004) 2 BLJR 986 : (2004) 3 PLJR 189
High Courts27 Apr 2004Dismissed
Susheela Devi and Others Vs Most. Sulehara Kunwar and Others
Patna High Court · (2004) 04 PAT CK 0056
High Courts27 Apr 2004Dismissed
Binod Kumar Chaudhary Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 396
High Courts26 Apr 2004Dismissed
Krishna Mohan Mishra @ Krishna Mohan Vs The State of Bihar
Patna High Court · (2004) PLJR 1086
Penal Code, 1860 (IPC) — Section 302, 307, 323, 34
High Courts26 Apr 2004Allowed
The State of Bihar and Others Vs Rama Kant Singh
Patna High Court · (2004) 04 PAT CK 0123
High Courts26 Apr 2004Allowed
Mahabir Prasad alias Mahavir Prasad Vs Binda Devi and Mritunjay Kumar
Patna High Court · (2004) 04 PAT CK 0105
High Courts26 Apr 2004
Shyamal Kumar Gupta Vs The State of Bihar and Another
Patna High Court · (2004) 3 PLJR 263
Bihar Shops and Establishments Act, 1953 — Section 26(2)