High Courts13 Apr 2004Dismissed
Chitaranjan Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 10
Bihar Tenancy Act, 1885 — Section 48E
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,395 of 2,661
High Courts13 Apr 2004
Commissioner of Income Tax Vs Md. Ehtesam and Another
Patna High Court · (2004) 04 PAT CK 0091
High Courts13 Apr 2004
Commissioner of Income Tax Vs Md. Ehtesam
Patna High Court · (2004) 04 PAT CK 0052
High Courts13 Apr 2004
Triloki Nath Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 120
High Courts12 Apr 2004Dismissed
Umesh Ram @ Umesh Rai and Others Vs Nawal Kishore Prasad @ Nand Kishore and Others
Patna High Court · (2004) 3 PLJR 385
High Courts12 Apr 2004
Vijay Kumar Vs Union of India (UOI) and Others
Patna High Court · (2004) 3 PLJR 272
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Customs Act, 1962 — Section 123, 130(1), 130A, 135(1)
High Courts12 Apr 2004Allowed
Smt. Rambha Sinha Vs The State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0088
High Courts12 Apr 2004
Aprajita Srivastava and Others Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 957 : (2004) 3 PLJR 362
High Courts12 Apr 2004Dismissed
Smt. Shyam Sundari Devi Vs Punjab National Bank and Others
Patna High Court · (2004) 04 PAT CK 0072
High Courts12 Apr 2004Allowed
Rakesh Ray @ Kallu Rai @ Rakesh Kumar Rai Vs State of Bihar
Patna High Court · (2004) 04 PAT CK 0066
High Courts12 Apr 2004
Mahendra Prasad Singh Vs The State of Bihar
Patna High Court · (2004) 3 PLJR 491
Criminal Procedure Code, 1973 (CrPC) — Section 436, 437(2), 438Penal Code, 1860 (IPC) — Section 307, 323, 34, 364
High Courts12 Apr 2004Allowed
Jagannath Singh Choudhary Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0036
High Courts12 Apr 2004
Raj Dhari Devi Vs Jawaharlal and Another
Patna High Court · (2004) 3 PLJR 547
Hindu Marriage (Amendment) Act, 1956 — Section 24
High Courts09 Apr 2004Dismissed
Kaimur Kissan Vikash Sammittee Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 882 : (2005) 3 PLJR 382
High Courts09 Apr 2004Allowed
Ashok Kumar Singh Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0054
High Courts08 Apr 2004
Bihar State Primary Teachers Association and Others Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 348
High Courts08 Apr 2004Allowed
Smt. Sajjan Devi and Others Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 833
Constitution of India, 1950 — Article 311
High Courts08 Apr 2004Dismissed
Deep Prabha Cinema Vs Presiding Officer, Labour Respondents Court and Another
Patna High Court · (2004) 3 PLJR 402
Industrial Disputes Act, 1947 — Section 25F
High Courts08 Apr 2004Dismissed
Kameshwar Mahto and Others and Ram Surat Singh and Another Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1007 : (2004) 3 PLJR 37
High Courts08 Apr 2004Dismissed
Shailendra Prasad Roy and Another Vs Sri Chandra Ram and Others
Patna High Court · (2004) 3 PLJR 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11