High Courts07 Apr 2004Dismissed
Ram Ashish Chaudhary Vs Mahanth Prasad and Others
Patna High Court · (2004) 04 PAT CK 0126
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,396 of 2,661
High Courts07 Apr 2004Dismissed
District Bar Association Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 949 : (2004) 2 PLJR 521
High Courts07 Apr 2004Dismissed
Bijay Singh and Others Vs The State of Bihar
Patna High Court · (2005) 1 PLJR 198
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145Penal Code, 1860 (IPC) — Section 300, 302, 304, 304(II), 307
High Courts07 Apr 2004Dismissed
Radha Tamolin Vs Durgawati Devi and Others
Patna High Court · (2004) 2 BLJR 1028 : (2005) 3 PLJR 338
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 27
High Courts07 Apr 2004Allowed
Shree Durga Organisation and Another and Jay Shankar Construction and Another Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0068
High Courts07 Apr 2004Allowed
Ram Swaroop Yadav Vs Bihar State Electricity Board and Others
Patna High Court · (2004) 04 PAT CK 0057
High Courts07 Apr 2004
Subrat Prasad Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0050
High Courts07 Apr 2004Allowed
Deorlaj Sharma Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 683
High Courts07 Apr 2004Dismissed
Dr. (Mrs.) Chinta Kumari Verma Vs The State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0029
High Courts07 Apr 2004Allowed
Hulas Sao Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 811
High Courts07 Apr 2004Dismissed
Gopi Gope and Others Vs The State of Bihar
Patna High Court · (2004) 04 PAT CK 0011
High Courts07 Apr 2004Dismissed
The Governing Body of Patliputra Inter College Vs The State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0003
High Courts06 Apr 2004Allowed
Anup Kumar Pal Vs Prof. Amarnath Singh and Others
Patna High Court · (2004) 04 PAT CK 0128
High Courts06 Apr 2004Allowed
Rama Shankar Tiwary and Others Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 139
Registration Act, 1908 — Section 68A, 68B, 68B(1), 68B(2), 68B(4)
High Courts06 Apr 2004Dismissed
Bhudeo Sharma Vs Nagendra Kumar Sharma and Others
Patna High Court · (2004) 2 BLJR 1101 : (2004) 3 PLJR 439
High Courts06 Apr 2004
Sanjay Sinha Vs Union of India and Another
Patna High Court · (2005) 145 TAXMAN 103
Income Tax Act, 1961 — Section 275A
High Courts06 Apr 2004
Eastern Safety and Another Vs State of Bihar and Others
Patna High Court · (2004) 04 PAT CK 0061
High Courts06 Apr 2004
Sanjay Sinha Vs Union of India (UOI) and Another
Patna High Court · (2004) 271 ITR 465
Income Tax Act, 1961 — Section 132(3), 275A
High Courts06 Apr 2004Allowed
Mithilesh Kumar Sinha and Another Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 327
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 5