Indian Oil Corpn. Ltd. Vs Commissioner of Income Tax
Patna High Court · (2004) 140 TAXMAN 619
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Patna High Court · (2004) 140 TAXMAN 619
Patna High Court · (2004) 4 PLJR 405
Patna High Court · (2004) 03 PAT CK 0098
Patna High Court · (2004) 03 PAT CK 0071
Patna High Court · (2004) 2 BLJR 893 : (2004) 2 PLJR 473
Patna High Court · (2004) 2 BLJR 964 : (2005) 3 PLJR 390
Patna High Court · (2004) 3 PLJR 89
Patna High Court · (2004) 3 PLJR 86
Patna High Court · (2004) 3 PLJR 254
Patna High Court · (2005) 3 PLJR 386
Patna High Court · (2005) 272 ITR 480 : (2004) 3 PLJR 356
Patna High Court · (2004) 3 PLJR 311
Patna High Court · (2004) 03 PAT CK 0081
Patna High Court · (2004) 3 PLJR 372
Patna High Court · (2004) 2 BLJR 858
Patna High Court · (2004) 2 PLJR 760
Patna High Court · (2005) 3 PLJR 365
Patna High Court · (2004) 03 PAT CK 0111
Patna High Court · (2004) 191 CTR 484 : (2004) 270 ITR 364
Patna High Court · (2004) 2 PLJR 777