Ply King Vs Central Board of Direct Taxes
Patna High Court · (2004) 138 TAXMAN 206
COURT ARCHIVE
53,217 judgments · page 1,399 of 2,661
Patna High Court · (2004) 138 TAXMAN 206
Patna High Court · (2004) 03 PAT CK 0039
Patna High Court · (2004) 03 PAT CK 0046
Patna High Court · (2004) 2 RCR(Civil) 142
Patna High Court · (2004) 4 PLJR 602
Patna High Court · (2004) 2 BLJR 877 : (2004) 2 PLJR 310
Patna High Court · (2004) 3 PLJR 374
Patna High Court · (2004) 03 PAT CK 0032
Patna High Court · (2004) 2 PLJR 810
Patna High Court · (2004) 2 PLJR 823
Patna High Court · (2004) 03 PAT CK 0007
Patna High Court · (2004) 03 PAT CK 0067
Patna High Court · (2004) 03 PAT CK 0061
Patna High Court · (2004) 03 PAT CK 0043
Patna High Court · (2004) 03 PAT CK 0004
Patna High Court · (2004) 3 PLJR 304
Patna High Court · (2004) 03 PAT CK 0048
Patna High Court · (2004) 3 PLJR 355
Patna High Court · (2004) 03 PAT CK 0021
Patna High Court · (2004) 2 PLJR 646