High Courts12 Mar 2004
Sangeeta Bhagat Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 313
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,401 of 2,661
High Courts12 Mar 2004Allowed
Smt. Savita @ Savitri Devi and Another Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 264
High Courts12 Mar 2004
McDowell and Co. Ltd. Vs The State of Bihar and Others
Patna High Court · (2004) 03 PAT CK 0008
High Courts12 Mar 2004
Anant Bhagwan, Sanjeev Jaiswal and Ashish Jaiswal Vs The State of Bihar and Pappu Prasad
Patna High Court · (2004) 03 PAT CK 0003
High Courts11 Mar 2004Dismissed
Rajendra Prasad and Others Vs State of Bihar
Patna High Court · (2004) 2 PLJR 824
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 181, 182, 211, 34, 364
High Courts11 Mar 2004Dismissed
Rameshwar Singh Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 312
High Courts11 Mar 2004Allowed
Rama Shankar Singh Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 247
High Courts11 Mar 2004Dismissed
Smt. Sushma Rani Sinha Vs The State of Bihar and Others
Patna High Court · (2004) 03 PAT CK 0015
High Courts11 Mar 2004Dismissed
Ram Dayal yadav and Another Vs The State of Bihar and Another
Patna High Court · (2004) 2 PLJR 815
High Courts10 Mar 2004Allowed
A.R. Chemicals Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 795
High Courts10 Mar 2004Dismissed
The State of Bihar and Others Vs Abhay Kumar @ Abhay Kumar Singh
Patna High Court · (2004) 3 PLJR 173
High Courts10 Mar 2004Allowed
Radha Kant Mishra Vs State of Bihar and Another
Patna High Court · (2004) 1 BLJR 722 : (2004) 2 PLJR 448
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts10 Mar 2004Allowed
Gorakh Giri Vs Surendra Giri and Others
Patna High Court · (2004) 03 PAT CK 0052
High Courts10 Mar 2004
Chandrika Sao Vs Bihar State Agricultural Marketing Board and Others
Patna High Court · (2004) 52 BLJR 944 : (2004) 2 PLJR 793
High Courts10 Mar 2004Allowed
Sneh Lata Das Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 87
High Courts10 Mar 2004Dismissed
Deepak Kumar and Another Vs Shri Binod Kumar Sinha and Others
Patna High Court · (2004) 03 PAT CK 0019
High Courts09 Mar 2004Allowed
Narsingh Rai and Others Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 96
High Courts09 Mar 2004Allowed
Mostt. Pawan Kuar Vs Smt. Ram Kali Devi and Others
Patna High Court · (2004) 3 PLJR 387
High Courts09 Mar 2004Allowed
Sanjeev Re-rolling Mill Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 813
High Courts09 Mar 2004Allowed
Naresh Kumar Das and Others Vs Most. Minta Devi and Others
Patna High Court · (2004) 3 PLJR 275