High Courts04 Mar 2005Dismissed
State of Bihar Vs Jatashankar Thakur and Another
Patna High Court · (2005) 3 PLJR 79
Penal Code, 1860 (IPC) — Section 149, 302, 307, 323, 325
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,343 of 2,661
High Courts03 Mar 2005Allowed
Rishikesh Kashyap and Another Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 438
Bihar Self Supporting Co-operative Societies Act, 1996 — Section 5, 5(v)
High Courts03 Mar 2005
Rajendra Prasad Singh Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 968 : (2005) 2 PLJR 427 : (2005) 2 PLJR 383
High Courts03 Mar 2005Allowed
Bishwanath Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2005) 03 PAT CK 0077
High Courts03 Mar 2005Dismissed
Hiralal Mandal Vs State of Bihar
Patna High Court · (2005) 03 PAT CK 0072
High Courts03 Mar 2005Allowed
Sadhu Musahar and Another Vs State of Bihar
Patna High Court · (2005) 2 BLJR 1126 : (2005) 4 PLJR 621
Penal Code, 1860 (IPC) — Section 323, 341
High Courts03 Mar 2005
Bhola Jha Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 124
High Courts03 Mar 2005
Bakarganj Machhua Swablambi Sahkari Samiti Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 172
Bihar Self Supporting Co-operative Societies Act, 1996 — Section 3Constitution of India, 1950 — Article 14, 16, 166, 226
High Courts03 Mar 2005Allowed
Smt. Ram Pari Devi Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 223
Constitution of India, 1950 — Article 226
High Courts03 Mar 2005Dismissed
Hakimuddin @ Md. Hakim and Others Vs State of Bihar
Patna High Court · (2005) 2 PLJR 501
Penal Code, 1860 (IPC) — Section 147, 307, 323, 34, 341
High Courts03 Mar 2005Allowed
Laxmikant Singh and Others Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 359
High Courts03 Mar 2005Allowed
Sri Kanhaiya Ram Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 35
High Courts02 Mar 2005Dismissed
Kumar Satya Prakash and Others Vs The Patna University and Others
Patna High Court · AIR 2005 Patna 156 : (2005) 2 BLJR 1035 : (2005) 2 PLJR 129
High Courts02 Mar 2005Dismissed
The State of Bihar Vs Kaladhar Choubey and Others
Patna High Court · (2005) 2 PLJR 555
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts02 Mar 2005
Smt. Manju Devi and Another Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 127
High Courts02 Mar 2005Dismissed
Sital Prasad Mandal and Another Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 371
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 3(3)
High Courts02 Mar 2005
Dinesh Mani Vs State of Bihar and Others
Patna High Court · AIR 2006 Patna 21 : (2006) 1 PLJR 551
High Courts02 Mar 2005
Niranjan Prasad and Others Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 385
High Courts02 Mar 2005Dismissed
Ramesh Tiwary @ Ramesh Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 531
Bihar Control of Crimes Act, 1981 — Section 12(2), 21, 22