High Courts09 Mar 2005Allowed
Kedar Paswan Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 132
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,342 of 2,661
High Courts09 Mar 2005Allowed
Haridwar Yadav Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 119
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts09 Mar 2005Allowed
Satish Kumar Srivastava Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 219
High Courts09 Mar 2005
Manoj Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 432
High Courts09 Mar 2005Allowed
Umesh Chandra Dwivedi Vs State of Bihar and Others
Patna High Court · (2005) 106 FLR 39 : (2005) 2 PLJR 361
High Courts07 Mar 2005
Abshar Ahmad @ Aabshar Ahmad Vs Bihar State Electricity Board and Others
Patna High Court · (2005) 106 FLR 521 : (2005) 2 PLJR 467
High Courts07 Mar 2005Dismissed
Md. Faiyaz Ahmad Vs State and Others
Patna High Court · (2005) 2 BLJR 1144
High Courts07 Mar 2005Allowed
Chandra Shekhar Prasad Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 388
High Courts07 Mar 2005Allowed
Bharat Pd. Singh Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 387
High Courts07 Mar 2005Dismissed
Ram Babu Kumar Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1219 : (2005) 16 FLR 946 : (2005) 2 PLJR 448
Constitution of India, 1950 — Article 311
High Courts07 Mar 2005Allowed
Ajit Kumar and Another Vs State of Bihar and Others
Patna High Court · (2005) 03 PAT CK 0081
High Courts07 Mar 2005Allowed
Kapil Yadav @ Kapildeo Yadav and Others Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 184
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 137, 148, 149, 302, 302
High Courts07 Mar 2005Allowed
Dharmendra Kumar Mishra Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 374
High Courts07 Mar 2005Allowed
Md. Mustaquim @ Mustaquim Mian and Others Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 658
Penal Code, 1860 (IPC) — Section 144, 147, 148, 149, 302
High Courts04 Mar 2005
Mostt. Rajkali Devi Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 674
High Courts04 Mar 2005
Mahendra Yadav and Another Vs Ratna Devi and Others
Patna High Court · (2005) 1 BLJR 752 : (2005) 2 PLJR 609 : (2006) 1 RCR(Civil) 786
High Courts04 Mar 2005Allowed
Jainath Ram Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 353
High Courts04 Mar 2005Dismissed
Rama Singh Vs The State of Bihar
Patna High Court · (2005) 2 PLJR 602
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 109, 201, 312, 313, 315
High Courts04 Mar 2005Allowed
Ram Chandra Sinha Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 380