High Courts11 Mar 2005
Ram Naresh Prasad @ Naresh Bhagat Vs Union of India and Others
Patna High Court · (2005) 2 PLJR 220
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,341 of 2,661
High Courts11 Mar 2005
Jagdeo Ram Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 436
High Courts11 Mar 2005
Dr. Satyadeo Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 399
Bihar Private Medical (Indian System of Medicine) College (Taking Over) Act, 1985 — Section 3, 6, 6(2), 6(3)
High Courts11 Mar 2005Allowed
Marico Industries Ltd. Vs The State of Bihar
Patna High Court · (2005) 2 BLJR 990 : (2005) 2 PLJR 344 : (2005) 142 STC 478
Bihar Finance Act, 1981 — Section 12, 12(1), 17(3), 2, 3Evidence Act, 1872 — Section 56
High Courts11 Mar 2005Dismissed
Ram Naresh Singh Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 887 : (2005) 2 PLJR 442
High Courts11 Mar 2005
Deepak Kumar Vs The Bihar School Examination Board and Others
Patna High Court · (2005) 2 BLJR 1006 : (2005) 2 PLJR 255
High Courts11 Mar 2005Allowed
Sri Bishun Lal Bhaiya and Others Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 362
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts11 Mar 2005
Ashok Kumar Choudhary Vs The Union of India
Patna High Court · (2005) 2 PLJR 504
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts11 Mar 2005Dismissed
Sarjun Yadav and Others Vs The State of Bihar
Patna High Court · (2005) 2 PLJR 540
Penal Code, 1860 (IPC) — Section 380, 436
High Courts11 Mar 2005Allowed
Dwarika Sharma @ Dwarika Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 646
High Courts11 Mar 2005
Krishnamohan Prasad Asthana Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 262
High Courts11 Mar 2005
Maheshwari Prasad Yadav Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 226
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts11 Mar 2005
M/s. Pradip Lamp Works Vs The State of Bihar and Another
Patna High Court · (2005) 2 PLJR 217
Payment of Bonus Act, 1965 — Section 36
High Courts11 Mar 2005Allowed
Sri Pran Kumar Ray Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 624
High Courts10 Mar 2005Allowed
Dr. Shyama Nand Singh Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 625
High Courts10 Mar 2005Allowed
Ram Narayan Jha Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 613
High Courts10 Mar 2005Dismissed
Sabitri Devi Vs Rangnath Tiwary and Another
Patna High Court · (2005) 03 PAT CK 0114
High Courts10 Mar 2005Dismissed
Siwan Central Co-operative Bank Ltd. Vs The Reserve Bank of India and Others
Patna High Court · (2005) 03 PAT CK 0102
High Courts10 Mar 2005Allowed
Rana Ranjit Singh Vs Arjun Sharma
Patna High Court · (2005) 2 PLJR 366
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts10 Mar 2005Allowed
Phulo Kumar Singh and Others Vs Ram Julum Paswan and Others
Patna High Court · (2005) 2 PLJR 373