High Courts21 Mar 2005Allowed
Uday Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (2005) 03 PAT CK 0088
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,339 of 2,661
High Courts21 Mar 2005Allowed
Ramanand Sharma and Another Vs Smt. Mataraj Rajeshwary Bhagwati Devi and Others
Patna High Court · (2005) 2 BLJR 1013
High Courts21 Mar 2005
Kriti Kamal Sinha Vs Vijay Laxmi Bhatnagar
Patna High Court · (2005) 2 PLJR 686
High Courts21 Mar 2005Allowed
Saryu Mistry Vs Magadh Gramin Bank and Others
Patna High Court · (2005) 3 PLJR 104
High Courts21 Mar 2005Allowed
Bishwanath Ram Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 56
High Courts18 Mar 2005
Rajendra Prasad Singh Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 645
High Courts18 Mar 2005
Jaleshwar Rai Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 73
High Courts17 Mar 2005Dismissed
Shiv Chandra Purvey and Another Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 453
High Courts17 Mar 2005
Kalavati Snatak Mahavidyalay, Raniganj and Another Vs Dev Narayan Pradhan and Others
Patna High Court · (2005) 2 PLJR 445
High Courts17 Mar 2005Allowed
Sri Rajballabh Singh Vs The State Electricity Board and Others
Patna High Court · (2005) 2 PLJR 535
Constitution of India, 1950 — Article 12, 309Contract Act, 1872 — Section 72Electricity (Supply) Act, 1948 — Section 79(c)
High Courts17 Mar 2005
Jawahar Rai Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 737
High Courts17 Mar 2005Dismissed
Shiv Kumar Agrawal Vs Jai Prakash Agrawala and Others
Patna High Court · (2005) 03 PAT CK 0116
High Courts17 Mar 2005Dismissed
Shiv Chandra Purvey and Another Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1005
High Courts17 Mar 2005
Fuleshwar Kamath and Others Vs State of Bihar and Others
Patna High Court · (2005) 03 PAT CK 0103
High Courts17 Mar 2005Allowed
Deo Baran Singh Vs State of Bihar and Others
Patna High Court · (2005) 107 FLR 150 : (2005) 3 PLJR 148
High Courts17 Mar 2005Allowed
Yogesh Chaturvedi Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 629
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 14, 16, 17
High Courts17 Mar 2005
Parsan Sah Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 521
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 353, 379
High Courts16 Mar 2005
Md. Qaiser Ali Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 648
High Courts16 Mar 2005
Ram Dayal Bhagat Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 685
Industrial Disputes Act, 1947 — Section 25F
High Courts16 Mar 2005
Madan Mohan Jha Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 647