High Courts23 Mar 2005
Sanjeev Kumar Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 311
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,338 of 2,661
High Courts23 Mar 2005
Usha Kumari Vs The Vice Chancellor and Others
Patna High Court · (2005) 3 PLJR 163
High Courts22 Mar 2005Dismissed
Janak Sardar and Another Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 162
Penal Code, 1860 (IPC) — Section 396
High Courts22 Mar 2005
Suresh Chandra Verma Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 141
High Courts22 Mar 2005Dismissed
Balram Malakar Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 682
High Courts22 Mar 2005
Arjun Trivedi Vs Food Corporation of India and Others
Patna High Court · (2005) 03 PAT CK 0085
High Courts22 Mar 2005
Kamla Kuer Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 838 : (2005) 2 PLJR 565
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(1), 10(3), 11, 11(1)
High Courts22 Mar 2005
Laxman Jha Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1004
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 9(2)
High Courts22 Mar 2005
Chandeshwar Prasad Narain Singh Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 429
High Courts22 Mar 2005Dismissed
Chandrama Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 538
High Courts22 Mar 2005
Dr. Parma Nand Singh Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 707
High Courts22 Mar 2005Dismissed
Prem Kumar Jha and Others Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 242
Constitution of India, 1950 — Article 14, 16, 16(3), 226, 227
High Courts22 Mar 2005
Ashok Kumar Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 681
High Courts22 Mar 2005Dismissed
Nagendra Singh Vs The State of Bihar
Patna High Court · (2005) 2 PLJR 573
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts22 Mar 2005Allowed
Arun Kumar Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 108
High Courts22 Mar 2005Dismissed
Sri Ram Bilash Prasad Sinha @ Ram Bilash Pd. Sinha @ Ram Bilash Pd. and Another Vs Smt. Gujari Devi and Others
Patna High Court · (2005) 3 PLJR 58
Civil Procedure Code, 1908 (CPC) — Section 151, 51Specific Relief Act, 1963 — Section 28, 28(1)
High Courts21 Mar 2005Allowed
Md. Midhat Karim Khan Vs Magadh Gramin Bank and Others
Patna High Court · (2005) 3 PLJR 149
High Courts21 Mar 2005
Bhuneshwar Yadav and Others Vs The State of Bihar
Patna High Court · (2005) 2 PLJR 548
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 302, 34
High Courts21 Mar 2005Dismissed
State of Bihar Vs Durga Pd. Saha and Others
Patna High Court · (2005) 2 BLJR 1357 : (2005) CriLJ 2072 : (2005) 2 PLJR 517
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts21 Mar 2005Allowed
Bihar State Co-operative Bank and Another Vs State of Bihar and Others
Patna High Court · (2005) 03 PAT CK 0092