High Courts01 Apr 2005Allowed
Aslam Mian and Others Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 41
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,337 of 2,661
High Courts01 Apr 2005
Md. Manzoor Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1029 : (2005) 2 PLJR 617
High Courts31 Mar 2005Allowed
Shankar Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2006) 1 CTLJ 428 : (2005) 4 PLJR 295
Contract Act, 1872 — Section 72
High Courts30 Mar 2005Dismissed
Lakshmi Roy Vs The State of Bihar and Another
Patna High Court · (2005) 2 PLJR 529
Penal Code, 1860 (IPC) — Section 120B, 193, 196, 201, 204Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts30 Mar 2005
Naresh Mahto and Others Vs Durga Mahto and Others
Patna High Court · (2005) 2 PLJR 698
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts30 Mar 2005Allowed
Sheikh Mohammad Golam Bari @ Golam Bari Vs The Bihar State Sunni Wakf Board
Patna High Court · (2005) 2 BLJR 1033 : (2005) 2 PLJR 452
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts30 Mar 2005Allowed
Dulhin Sundar Basiya Devi @ Sundarbasiya and Another Vs Ramanand Singh
Patna High Court · (2005) 2 BLJR 875 : (2005) 2 PLJR 454
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts30 Mar 2005Allowed
Tripurari Narayan Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1203 : (2005) 2 PLJR 627
High Courts30 Mar 2005
Arbind Nath Tiwari Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 430
High Courts30 Mar 2005
Anisur Rehman and Others Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 349
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 107, 302, 34
High Courts30 Mar 2005Dismissed
Navin Kumar Mishra Vs State of Bihar
Patna High Court · (2005) 2 BLJR 1142 : (2006) 4 PLJR 208
High Courts30 Mar 2005Dismissed
Ranjeet Kumar Gupta Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1038 : (2005) 106 FLR 519 : (2005) 2 PLJR 619
High Courts29 Mar 2005
Satyanand Pandey Vs The State of Bihar
Patna High Court · (2005) 2 BLJR 1031 : (2006) 1 PLJR 428
Bihar State Nationalised Primary School Teachers (Transfer and Disciplinary Action) Rules, 1994 — Rule 10
High Courts28 Mar 2005Dismissed
Debashree Construction (India) Pvt. Limited Vs The State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1019
High Courts24 Mar 2005Allowed
Suresh Prasad Verma Vs State of Bihar and Others
Patna High Court · (2005) 03 PAT CK 0109
High Courts24 Mar 2005Allowed
Nagendra Prasad Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 882 : (2005) 2 PLJR 472
Bihar Public Works Department Code — Rule 1, 7
High Courts23 Mar 2005Allowed
Mannu Sah Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 490
High Courts23 Mar 2005Dismissed
Ashok Kumar Singh Vs State of Bihar and Others
Patna High Court · (2005) 03 PAT CK 0084
High Courts23 Mar 2005Dismissed
Grishnath Dubey Vs State of Bihar and Others
Patna High Court · (2005) 03 PAT CK 0078
High Courts23 Mar 2005
Agricultural Produce Market Committee Vs Commissioner of Income Tax and Others
Patna High Court · (2005) 279 ITR 371 : (2006) 156 TAXMAN 423