High Courts13 Apr 2005
Gangia Devi and Another Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 124
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,335 of 2,661
High Courts13 Apr 2005
Julmi @ Julmi Harijan @ Bhutki Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 627
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 115, 120B, 366A, 376
High Courts12 Apr 2005Allowed
The Chairman-cum-Managing Director, Head Office, Syndicate Bank, Manipal and Others Vs Smt. Kanaklata Singh and Others
Patna High Court · (2005) 3 PLJR 477
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 16
High Courts12 Apr 2005
Ganauri Singh Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 733
High Courts12 Apr 2005Allowed
Bipin Kumar Singh Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 732
High Courts12 Apr 2005
Md. Zamruddin Ali Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 752
High Courts12 Apr 2005Dismissed
Bijay Prakash Gupta Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 155
High Courts11 Apr 2005Dismissed
Parmeshwar Mahto and Another Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 725
High Courts11 Apr 2005Dismissed
Pathar Udyog Sangh Kundi Nawada Gaya Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 727
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 15(3)Penal Code, 1860 (IPC) — Section 34, 379, 411, 420
High Courts09 Apr 2005
Narmedeshwar Upadhya and Others Vs The State of Bihar and Another
Patna High Court · (2005) 2 BLJR 1260
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35, 4Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts08 Apr 2005
Ram Shekhar Singh Vs State Bank of India and Others
Patna High Court · (2005) 2 PLJR 524
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10
High Courts08 Apr 2005Allowed
Mahamaya Prasad Chaudhary and Others Vs Sri Thakkan Chaudhary and Others
Patna High Court · (2005) 2 PLJR 681
High Courts08 Apr 2005Dismissed
Bhagirath Prasad Vs State of Bihar and Others
Patna High Court · (2005) 107 FLR 375 : (2005) 3 PLJR 102
High Courts08 Apr 2005Allowed
Bharat Ram and Others Vs State of Bihar and Another
Patna High Court · (2005) 2 BLJR 1096 : (2005) 2 PLJR 690
Constitution of India, 1950 — Article 14, 16, 309
High Courts08 Apr 2005Dismissed
Prahlad Rai Agrawal Burakia @ Prahlad Rai Vs Smt. Ram Pyari Devi
Patna High Court · (2005) 04 PAT CK 0043
High Courts08 Apr 2005
Narayan Prasad Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 525
Bihar and Orissa Municipal Act, 1922 — Section 34, 34(2)
High Courts07 Apr 2005Dismissed
Nand Kishore Ram Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 136
High Courts07 Apr 2005Dismissed
Smt Sheo Kumari and Another Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 91
High Courts07 Apr 2005Allowed
Sogra Khatoon and Others Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1206 : (2005) 2 PLJR 699
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45BBihar Tenancy Act, 1885 — Section 48C, 48D
High Courts07 Apr 2005
Chiranji Lal Maskara and Others Vs Swadeshi Sugar Supplier Ltd.
Patna High Court · (2005) 04 PAT CK 0031