High Courts27 Apr 2005
Subodh Bihari Sahay Vs The State of Bihar and Another
Patna High Court · (2005) 4 PLJR 162
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,333 of 2,661
High Courts27 Apr 2005Dismissed
Bishwanath Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1407 : (2005) 3 PLJR 408
Bihar State Nationalised Elementary School Teachers (Transfer and Disciplinary Action) Rules, 2002 — Rule 9
High Courts27 Apr 2005Allowed
Shivajee Jha Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 28
Penal Code, 1860 (IPC) — Section 406, 409
High Courts27 Apr 2005Dismissed
Sati Ranjan Jamaiyar Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 682
High Courts26 Apr 2005Allowed
Ramakant Prasad Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 140
High Courts26 Apr 2005Allowed
Hashmat Ali Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 164
High Courts26 Apr 2005Dismissed
Most. Premlata Gupta and Others Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 670
Bihar and Orissa Excise Act, 1915 — Section 22, 45, 89, 89(2)(e), 90Constitution of India, 1950 — Article 19(1)(g), 19(1)(g)(6)
High Courts26 Apr 2005
Sheo Kumar and Others Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 151
High Courts26 Apr 2005
Shanker Mandal Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 57
High Courts26 Apr 2005Dismissed
Medni Singh and Raghubir Singh Vs State of Bihar
Patna High Court · (2005) 3 PLJR 284
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 162, 174Evidence Act, 1872 — Section 32, 32(2)
High Courts26 Apr 2005Allowed
Ram Chandra Jha Vs State of Bihar
Patna High Court · (2005) 2 BLJR 1210 : (2005) 106 FLR 941 : (2005) 3 PLJR 63
Bihar Pension Rules, 1950 — Rule 103, 45A, 58, 59
High Courts26 Apr 2005
Maheshwar Prasad Vs State of Bihar and Others
Patna High Court · (2005) 107 FLR 152 : (2005) 3 PLJR 105
High Courts26 Apr 2005
Sobh Nath Singh Vs State of Bihar and Others
Patna High Court · (2005) 04 PAT CK 0054
High Courts26 Apr 2005
Ramshreshtha Sinha Vs The State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1023 : (2005) 107 FLR 724 : (2005) 3 PLJR 174
Bihar Pension Rules, 1950 — Rule 10, 101, 135, 138, 139Bihar Service Code, 1952 — Rule 7, 74
High Courts26 Apr 2005Allowed
Simri Bakhtiarpur Prakhand Matsyajivi Swabalambi Sahkari Samiti Ltd. and Another Vs State of Bihar
Patna High Court · (2005) 2 BLJR 1191 : (2005) 3 PLJR 68
Constitution of India, 1950 — Article 14, 21Registration Act, 1908 — Section 5(5)
High Courts26 Apr 2005
National Council for Teacher Education Vs Edara Al-Nishat Muslemeen Education Society and Others
Patna High Court · (2005) 04 PAT CK 0038
High Courts26 Apr 2005Allowed
Pandey and Co. Builders Pvt. Ltd. Vs State of Bihar and Another
Patna High Court · (2005) 04 PAT CK 0026
High Courts26 Apr 2005
Chandrakant Chaudhary and Others Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 689
High Courts26 Apr 2005
Keshar Devi Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 440
High Courts26 Apr 2005Dismissed
Yadu Singh Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 231
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16