High Courts09 May 2005
Durga Prasad Upadhyaya Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 358
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,331 of 2,661
High Courts09 May 2005Allowed
Sachchidanand Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 172
High Courts06 May 2005
Mr. K.D. Chaterjee Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 121
High Courts06 May 2005Allowed
Md. Hassan Ansari Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 304
High Courts06 May 2005
Karyanand Singh Vs State of Bihar
Patna High Court · (2006) 3 BLJR 2171 : (2005) 4 PLJR 230
High Courts06 May 2005Dismissed
Dr. Raghwendra Kumar Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 156
Constitution of India, 1950 — Article 14, 16
High Courts06 May 2005Allowed
Braj Kishore Prasad Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 375
Constitution of India, 1950 — Article 14, 16
High Courts06 May 2005
Lalu Prasad @ Lalu Prasad Yadav Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 398
Constitution of India, 1950 — Article 129, 142, 215, 225Government of India Act, 1915 — Section 108, 108(2)
High Courts05 May 2005Allowed
Ashok Kumar Ojha Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 133
High Courts05 May 2005Allowed
Md. Ali Murtaza Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 463
Motor Vehicles Act, 1988 — Section 136
High Courts05 May 2005Dismissed
M/s. Kaur Sain Traders Vs The Union of India and Others
Patna High Court · (2005) 2 PLJR 744
Customs Act, 1962 — Section 12, 2(14), 25, 25(1)Customs Tariff Act, 1975 — Section 12, 2, 2(15), 2(23), 3
High Courts05 May 2005Dismissed
Bindeshwar Rai Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 312
High Courts04 May 2005
Dr. Birendra Kumar Sinha Vs The Health Secretary and Others
Patna High Court · (2005) 3 PLJR 106
Penal Code, 1860 (IPC) — Section 304(B), 34, 498A
High Courts04 May 2005Allowed
Smt. Sudama Devi Vs State of Bihar and Others
Patna High Court · (2005) 05 PAT CK 0048
High Courts04 May 2005Allowed
Sajan Kumar Dalmia Vs The State of Bihar and Another
Patna High Court · (2005) 3 PLJR 441
Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts04 May 2005
Rama Kant Singh Vs The Union of India (UOI) and Others
Patna High Court · (2005) 2 BLJR 1409 : (2005) 3 PLJR 27
Arbitration and Conciliation Act, 1996 — Section 11, 31
High Courts04 May 2005
Bhagwan Bhagat Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1442 : (2005) 3 PLJR 153
High Courts04 May 2005Dismissed
Ajit Singh Vs The State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1402 : (2005) 3 PLJR 130
Bihar Panchayat Raj Act, 1993 — Section 140Representation of the People Act, 1951 — Section 117, 80A(2), 81, 82, 83
High Courts04 May 2005Dismissed
Umesh Chandra Choudhary Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 111
Constitution of India, 1950 — Article 300A