High Courts13 May 2005Allowed
Yogendra Kumar Singh and Another Vs Mahendra Prasad @ Mahendra Lal and Another
Patna High Court · (2005) 05 PAT CK 0018
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,330 of 2,661
High Courts13 May 2005Dismissed
Mr. Harkamal Singh Vs The Union of India and Others
Patna High Court · (2005) 3 PLJR 381
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 16, 17, 22, 25
High Courts12 May 2005Allowed
Amlesh Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 168
High Courts12 May 2005Dismissed
Ajay Kumar Singh Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 422
Constitution of India, 1950 — Article 105(2)Criminal Procedure Code, 1973 (CrPC) — Section 164, 190, 197, 482Penal Code, 1860 (IPC) — Section 120A, 120B, 380, 409, 411
High Courts12 May 2005
Arvind Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 429
High Courts12 May 2005Allowed
Dinanath Pandit, Ramanand Pandit and Janak Deo Singh Vs State of Bihar
Patna High Court · (2005) 3 PLJR 540
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 395, 396, 397
High Courts12 May 2005
Ex. Ct. Ranvir Singh Vs The Union Govt. of India and Others
Patna High Court · (2005) 3 PLJR 383
High Courts11 May 2005
Basudeo Narain Singh Vs The State of Bihar and Others
Patna High Court · (2005) 05 PAT CK 0038
High Courts11 May 2005Dismissed
Jagdip Singh Vs The State of Bihar and Others
Patna High Court · (2005) 05 PAT CK 0035
High Courts11 May 2005Allowed
Rambahadur Sah and Others Vs State of Bihar
Patna High Court · (2005) 05 PAT CK 0034
High Courts11 May 2005
Manoj Kumar Rajak Vs The State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1440
High Courts10 May 2005Allowed
Sukdeo Narain Verma Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 591
High Courts10 May 2005Allowed
Dr. Ram Bahadur Singh Vs The State of Bihar and Others
Patna High Court · (2005) 05 PAT CK 0041
High Courts10 May 2005Dismissed
Rajendra Mehta Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 439
High Courts10 May 2005Allowed
Hindustan Steel Limited Vs The Secretary-cum-Commissioner, Water Resources Department, Government of Bihar and Others
Patna High Court · (2006) 3 CivCC 517 : (2006) 4 RCR(Civil) 156
High Courts09 May 2005Allowed
Anandi Prasad and Anr Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 465
Land Acquisition Act, 1894 — Section 11A, 4, 6
High Courts09 May 2005Allowed
Dr. Rama Nand Mishra Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 307
High Courts09 May 2005Allowed
Uma Shankar Prasad Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 29
High Courts09 May 2005Dismissed
Ram Ballabh Sah Vs The State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1515 : (2005) 4 PLJR 11
High Courts09 May 2005Dismissed
Meena Kumari @ Meena Devi Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 233
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8), 190, 190(1)(b)Penal Code, 1860 (IPC) — Section 302