High Courts29 Jun 2005Dismissed
Ram Kumar Poddar and Others Vs Shiv Narain Sao and Others
Patna High Court · (2005) 2 BLJR 1503 : (2005) 3 PLJR 478
Bihar Tenancy Act, 1885 — Section 109
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,328 of 2,661
High Courts28 Jun 2005
Arun Kumar Mukherjee Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 464
Electricity Act, 2003 — Section 43
High Courts27 Jun 2005Allowed
Narsingh Rai and Others Vs Durgawati Devi and Others
Patna High Court · (2005) 50 BLJR 2165
Penal Code, 1860 (IPC) — Section 420
High Courts27 Jun 2005Dismissed
Raju Chaudhary Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 417
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 364A
High Courts27 Jun 2005Dismissed
Ramanand Mandal and Others Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 19
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145Penal Code, 1860 (IPC) — Section 147, 148, 149, 325, 436
High Courts24 Jun 2005Allowed
Life Insurance Corporation of India and Others Vs Sheo Pujan Prasad
Patna High Court · (2005) 3 PLJR 401
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5, 9
High Courts24 Jun 2005Dismissed
Kedar Rai and Others Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 574
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 34, 395
High Courts22 Jun 2005
Arun Kumar Srivastava and Others Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1508
Drugs and Cosmetics Rules, 1945 — Rule 49, 49A, 66
High Courts22 Jun 2005
Md. Kashim and Others Vs Md. Jalil and Others
Patna High Court · (2005) 06 PAT CK 0016
High Courts22 Jun 2005Dismissed
Dilip Kumar Mehta and Others Vs State of Bihar and Others
Patna High Court · (2005) 06 PAT CK 0014
High Courts22 Jun 2005Allowed
Renu Kumari Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 409
High Courts22 Jun 2005Allowed
Bhagan Bhar Vs Baichnath Bhar
Patna High Court · (2005) 4 PLJR 16
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts22 Jun 2005Allowed
Bishwa Nath Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 148
High Courts22 Jun 2005Allowed
Tirloki Nath Singh Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 301
High Courts22 Jun 2005Allowed
Nalini Ranjan Biswas Vs State of Bihar
Patna High Court · (2005) 3 PLJR 559
Penal Code, 1860 (IPC) — Section 120B, 161
High Courts21 Jun 2005Dismissed
Lalu Prasad @ Lalu Prasad Yadav and Rabri Devi Vs State of Bihar
Patna High Court · (2005) 4 RCR(Criminal) 376
High Courts21 Jun 2005
Sk. Sattar @ Abdul Sattar Vs Most. Bafatan and Others
Patna High Court · (2005) 2 BLJR 1496 : (2005) 3 PLJR 302
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts20 Jun 2005Dismissed
State of Bihar Vs Md. Rubban and Others
Patna High Court · (2005) 3 PLJR 452
Penal Code, 1860 (IPC) — Section 395, 412