High Courts20 Jun 2005Dismissed
Upendra Kumar Singh Vs Raj Kishore Singh and Others
Patna High Court · (2005) 2 BLJR 1400 : (2005) 3 PLJR 305
Civil Procedure Code, 1908 (CPC) — Section 80(1), 80(2)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,329 of 2,661
High Courts01 Jun 2005
Kamlesh Kumar @ Navlesh Kumar and Others Vs State
Patna High Court · (2005) 3 PLJR 686
Penal Code, 1860 (IPC) — Section 304B
High Courts20 May 2005Allowed
Pratap Chauhan Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 569
Penal Code, 1860 (IPC) — Section 395
High Courts20 May 2005Dismissed
Arjun Rai @ Gariba Rai @ Kariba Rai Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 442
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164, 165, 313Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 134, 302, 34, 392, 395
High Courts20 May 2005Dismissed
Ashutosh Kumar Vs The State of Bihar and Others
Patna High Court · (2005) 05 PAT CK 0040
High Courts20 May 2005
Ram Gopal Pandey Vs The High Court of Judicature at Patna and Another
Patna High Court · (2006) 1 PLJR 617
Penal Code, 1860 (IPC) — Section 379
High Courts20 May 2005Allowed
Naresh Mandal and Another Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 330
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 363, 365
High Courts19 May 2005Allowed
Jodhan Yadav and Others Vs State of Bihar
Patna High Court · (2005) CriminalCC 616
Penal Code, 1860 (IPC) — Section 109, 149, 302
High Courts19 May 2005Dismissed
Minati Dutta and Others Vs Sushil Choudhary
Patna High Court · (2005) 05 PAT CK 0055
High Courts19 May 2005Dismissed
Prabhat Trivedi Vs Patna High Court and Others
Patna High Court · (2005) 3 PLJR 223
Constitution of India, 1950 — Article 14, 16, 233, 233(2)
High Courts19 May 2005Dismissed
President, Bihar Lok Seva Ayog Pratiyogita Pariksha Berojgar Sangh and Others Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 227
High Courts17 May 2005Allowed
Pashupati Nath Singh Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 460
Bihar Financial Rules — Rule 96
High Courts17 May 2005Dismissed
Baleshwar Ram Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 124
Bihar and Orissa Excise Act, 1915 — Section 89(1)(3)
High Courts17 May 2005Allowed
Shiv Kumar Bhagat Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 702
Penal Code, 1860 (IPC) — Section 302
High Courts17 May 2005Allowed
Lali Ram Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 127
Constitution of India, 1950 — Article 14, 16(1)
High Courts16 May 2005
Manish Kumar Pandey and Another Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 353
High Courts16 May 2005
Basant Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 120
High Courts13 May 2005
Bihar Engineering Services Association and Another Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 101
High Courts13 May 2005Allowed
Mosaheb Sharma Vs The State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1483 : (2005) 3 PLJR 192
High Courts13 May 2005Allowed
Benita Tigga Vs The Vice-Chancellor and Others
Patna High Court · (2005) 2 BLJR 1540 : (2005) 3 PLJR 678