High Courts04 May 2005Dismissed
Braj Bihari Singh Vs State of Bihar
Patna High Court · (2005) 3 PLJR 241
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 304
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,332 of 2,661
High Courts03 May 2005Dismissed
Dashrath Prasad Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 152
Criminal Procedure Code, 1973 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 147, 307, 341
High Courts03 May 2005
The State of Bihar and Others Vs Most. Siya Rani
Patna High Court · (2005) 2 PLJR 730
Constitution of India, 1950 — Article 215
High Courts03 May 2005
Devendra Kumar Singh Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 119
High Courts03 May 2005
Dr. Baliram Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 196
High Courts03 May 2005Dismissed
Ram Nagina Sangahi Vs Rajpati Sangahi
Patna High Court · (2005) 05 PAT CK 0053
High Courts03 May 2005Allowed
Salim Lari and Another Vs The State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1410 : (2005) 3 PLJR 125
Constitution of India, 1950 — Article 14
High Courts03 May 2005Dismissed
Md. Noor Alam Khan Vs Hon''ble High Court of Judicature at Patna and Others
Patna High Court · (2005) 2 PLJR 739
High Courts03 May 2005Allowed
Lakhan Lal Sharma Vs State of Bihar
Patna High Court · (2005) 3 PLJR 135
High Courts03 May 2005Dismissed
Abhay Kumar Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 122
High Courts02 May 2005Allowed
Kumar Kant Lal and Others Vs The State of Bihar and Others
Patna High Court · (2005) 05 PAT CK 0032
High Courts02 May 2005
Ram Janam Jha Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 89
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts29 Apr 2005Dismissed
M/s SPIC PHI Seeds Ltd. Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 470
Bihar Finance Act, 2011 — Section 12Central Sales Tax Act, 1956 — Section 12, 14, 15, 3, 4
High Courts29 Apr 2005Dismissed
Raj Kishore Sah Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 137
High Courts29 Apr 2005Allowed
Ram Britt Paswan Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 161
High Courts29 Apr 2005
Mukhlal Ram Vs State of Bihar
Patna High Court · (2005) 2 BLJR 1388 : (2005) 3 PLJR 586
Bihar Tenancy Act, 1885 — Section 48E, 48E(1), 48E(3), 48E(4), 48E(6)Bihar Tenancy Rules, 1886 — Rule 2
High Courts29 Apr 2005
Spic Phi Seeds Ltd. and Others Vs State of Bihar and Others
Patna High Court · (2005) 04 PAT CK 0033
High Courts28 Apr 2005Allowed
Sri Jai Prakash Narayan Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 142
High Courts28 Apr 2005Dismissed
State of Bihar Vs Janak Pandey and Others
Patna High Court · (2005) 3 PLJR 249
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 366(1)
High Courts28 Apr 2005Allowed
Amarnath Choudhary Vs The State of Bihar
Patna High Court · (2005) 04 PAT CK 0036