High Courts07 Apr 2005Dismissed
Shyam Sundar Yadav and Another Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 611
Bihar Tenancy Act, 1885 — Section 48E
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,336 of 2,661
High Courts06 Apr 2005Dismissed
Ajoy Kumar Verma Vs Union of India and Others
Patna High Court · (2005) 2 PLJR 687
Constitution of India, 1950 — Article 154, 356, 356(1)(c), 361
High Courts05 Apr 2005
Ram Nagina Choudhary Vs Vaishali Kshetriya Gramin Bank and Others
Patna High Court · (2005) 2 BLJR 1138 : (2005) 106 FLR 828 : (2005) 3 LLJ 663 : (2005) 2 PLJR 675
High Courts05 Apr 2005Dismissed
Sharda Kuer (Mostt.) and Another Vs Basudeo Mistri and Others
Patna High Court · (2005) 04 PAT CK 0048
High Courts05 Apr 2005Allowed
Ramawati Devi and Others Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1245 : (2005) 2 PLJR 721
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Registration Act, 1908 — Section 47
High Courts05 Apr 2005Allowed
Smt. Sunita Devi and Others Vs Abdhesh Kumar Sinha alias Kamleshwari Pd. Sinha and Others
Patna High Court · (2005) 04 PAT CK 0030
High Courts05 Apr 2005Allowed
Upendra Choudhary Vs State of Bihar and Others
Patna High Court · (2006) 1 PLJR 691
High Courts05 Apr 2005
Manik Chand Paswan Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 618
High Courts05 Apr 2005Allowed
Sri Jogendra Prasad and Yogendra Prasad Vs The State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1140 : (2005) 2 PLJR 677
High Courts05 Apr 2005Dismissed
Nandjee Yadav @ Nandi Yadav Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 624
Penal Code, 1860 (IPC) — Section 361, 363, 363A, 366A
High Courts04 Apr 2005
Smt. Meena Pratap Singh Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 657
High Courts04 Apr 2005Dismissed
Bechan Singh and Others Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 462
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)(iii)
High Courts04 Apr 2005Allowed
Dashrath Bhuiyan Vs State of Bihar
Patna High Court · (2005) 04 PAT CK 0069
High Courts04 Apr 2005Allowed
Amirchand Paswan Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1131 : (2005) 2 PLJR 694
High Courts04 Apr 2005Dismissed
Dharmendra Sah Gond Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 900 : (2005) 2 PLJR 526
High Courts04 Apr 2005
Sunil Kumar and Others Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1137 : (2006) 106 FLR 830 : (2005) 2 PLJR 523
High Courts04 Apr 2005Allowed
Md. Ataur Rahman Vs The Magadh Gramin Bank and Others
Patna High Court · (2005) 3 PLJR 306
High Courts04 Apr 2005
The New Market PMC Stall Holders Association Vs The Patna Municpal Corporation Patna and Others
Patna High Court · (2005) 2 PLJR 612
High Courts01 Apr 2005Allowed
Girijanand Pratihasta Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 785
High Courts01 Apr 2005Allowed
Yashbant Kumar and Another Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 464
Bihar Panchayat Raj Act, 1993 — Section 42(8), 44(13), 44(3)