High Courts16 Mar 2005Dismissed
Arun Kumar Srivastava and Others Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 718
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,340 of 2,661
High Courts16 Mar 2005
Amarendra Kumar Mohan and Another Vs State of Bihar and Another
Patna High Court · (2005) 2 PLJR 653
Constitution of India, 1950 — Article 341, 342
High Courts15 Mar 2005Allowed
Bihar Statistical Service Association and Another Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 642
Constitution of India, 1950 — Article 14, 16
High Courts15 Mar 2005Dismissed
Parmanand Sah Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 511
Constitution of India, 1950 — Article 16
High Courts15 Mar 2005
Bachan Traders Vs State of Bihar and Others
Patna High Court · (2005) 03 PAT CK 0122
High Courts15 Mar 2005Allowed
Narsingh Lal Daga and Others Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 570
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 15(3)
High Courts15 Mar 2005Allowed
The State of Bihar and Another Vs Janardan Prasad Singh and Others
Patna High Court · (2005) 03 PAT CK 0095
High Courts15 Mar 2005Allowed
Ram Sumari Devi (Smt.) Vs State of Bihar
Patna High Court · (2005) 2 BLJR 977 : (2005) 3 PLJR 60
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B, 5
High Courts15 Mar 2005
Bus Owner''s Association Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 226
Representation of the People Act, 1951 — Section 160, 161, 161(2)
High Courts15 Mar 2005Allowed
Shanti Devi and Others Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 771 : (2005) 2 PLJR 631
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 2
High Courts15 Mar 2005Dismissed
Smt. Lipika Gupta Vs Mr. Partho Gupta
Patna High Court · (2005) 2 PLJR 644
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Mar 2005Allowed
Rubi Devi Vs The State of Bihar
Patna High Court · (2005) 2 PLJR 592
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 328
High Courts14 Mar 2005Dismissed
Dharam Nath Pandey @ Sushil Kumar Pandey and Others Vs Prabhunath Pandey and Others
Patna High Court · (2006) 4 PLJR 105
High Courts14 Mar 2005
Ashok Kumar Vs The Patna Municipal Corporation and Others
Patna High Court · (2005) 2 PLJR 386
High Courts14 Mar 2005
Sukhdeo Mukhiya and Others Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 623
High Courts14 Mar 2005
Dr. Devendra Sharma Vs Rajendra Agriculture University and Others
Patna High Court · (2005) 1 BLJR 698 : (2005) 105 FLR 1155
High Courts14 Mar 2005
Awadh Muni Prasad Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 347
High Courts14 Mar 2005
Rajendra Prasad Vidyarthi Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 515
Contempt of Courts Act, 1971 — Section 14Probation of Offenders Act, 1958 — Section 3
High Courts11 Mar 2005Allowed
The State of Bihar and Others Vs Om Prakash Verma and Others
Patna High Court · (2005) 2 PLJR 221