High Courts02 Mar 2005Dismissed
Seraj Mian Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 642
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 302, 394, 396, 397, 412
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,344 of 2,661
High Courts01 Mar 2005Allowed
Shree Baidyanath Glass Works Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 389
Bihar and Orissa Excise Act, 1915 — Section 90, 90(1)(b)
High Courts01 Mar 2005Allowed
Abdul Rashid Vs State of Bihar and Others
Patna High Court · (2005) 106 FLR 41 : (2005) 2 PLJR 398
High Courts01 Mar 2005Dismissed
Vinoy Kumar Gupta and Others Vs Ambika Mishra
Patna High Court · (2005) 1 BLJR 769 : (2005) 2 PLJR 153
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Mar 2005Allowed
Ashok Kumar Lakhaiyar and Another Vs The State of Bihar and Another
Patna High Court · (2005) 2 PLJR 607
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts01 Mar 2005Allowed
Dashrath Sah Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 700
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts01 Mar 2005Allowed
Shailendra Kumar Singh Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 372
High Courts01 Mar 2005
Jai Narayan Jha Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 165
High Courts28 Feb 2005
Ganga Tractors and Others Vs State of Bihar and Others
Patna High Court · (2005) 02 PAT CK 0127
High Courts28 Feb 2005Allowed
Krishna Kant Prasad Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 126
High Courts28 Feb 2005Allowed
Shashi Prabha Agrawal Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 163
High Courts28 Feb 2005
Prem Prakash Singh and Others Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 167
High Courts28 Feb 2005
Bishunpur Shramik Sahyog Samiti Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 192
Constitution of India, 1950 — Article 14
High Courts28 Feb 2005
M/s. Vishnu Sugar Mills Limited Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 495
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 13(8), 31
High Courts28 Feb 2005
Md. Shahabuddin Vs The State of Bihar and Another
Patna High Court · (2005) 2 PLJR 194
Bihar Control of Crimes Act, 1981 — Section 3, 3(2), 3(3), 6
High Courts25 Feb 2005
The Sunshine Educational and Cultural Development Society and Others Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 507
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 164Penal Code, 1860 (IPC) — Section 120(B), 366A, 406, 408, 420
High Courts25 Feb 2005Allowed
Yadav Lal Sah Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 520
High Courts25 Feb 2005Allowed
Rajendra Prasad @ Rajendra Pd. Agrawal Vs Shri Sheo Narayan Singh
Patna High Court · (2005) 02 PAT CK 0091
High Courts25 Feb 2005Dismissed
Bharat Kamkar and Others Vs The State of Bihar
Patna High Court · (2005) 2 BLJR 911 : (2006) 1 PLJR 693
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 201, 302, 323, 34, 342
High Courts25 Feb 2005
Ravi Shankar Singh and Another Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 431