High Courts25 Feb 2005Allowed
Anugrah Prasad Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 197
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,345 of 2,661
High Courts24 Feb 2005Dismissed
Manoj Kumar Vs State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1090 : (2005) 2 PLJR 195
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 337
High Courts24 Feb 2005
Gopal Saran Mishra Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 777 : (2005) 3 PLJR 487
High Courts24 Feb 2005
Ram Pravesh Singh Vs Ram Binod Singh and Others
Patna High Court · (2005) 1 BLJR 689 : (2005) 2 PLJR 190
High Courts24 Feb 2005Dismissed
Srikant @ Sanjay Vs Veena Kumari
Patna High Court · (2005) 1 BLJR 705 : (2005) 2 PLJR 169
Divorce Act, 1869 — Section 36Hindu Marriage Act, 1955 — Section 24
High Courts24 Feb 2005Dismissed
Mahangu Yadav and Another Vs Lalkishun Yadav and Others
Patna High Court · (2005) 2 PLJR 414
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Feb 2005Allowed
Sri Jai Shankar Mandal @ Jai Shankar Kumar Kushwaha and Another Vs Kailash Kumar Mandal @ Kailash Mandal
Patna High Court · (2005) 1 BLJR 751 : (2005) 2 PLJR 179
High Courts24 Feb 2005Dismissed
Jai Hanuman Distributors Vs State of Bihar
Patna High Court · (2005) 1 BLJR 709 : (2005) 2 PLJR 258 : (2006) 145 STC 309
Bihar Finance Act, 1981 — Section 11, 11(1), 11(2), 11(3), 11(4)Bihar Sales Tax Rules, 1983 — Rule 10, 10(1), 10(2)Central Sales Tax Act, 1956 — Section 15, 3, 4, 7
High Courts24 Feb 2005Allowed
Suryodeo Yadav and Another Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 774 : (2005) 2 PLJR 28
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2I, 2J, 4Bihar Privileged Persons Homestead Tenancy Rules, 1948 — Rule 5
High Courts24 Feb 2005Allowed
Parvati Devi Vs The Chairman, UCO Bank and Others
Patna High Court · (2005) 2 PLJR 118
High Courts24 Feb 2005Allowed
Brajendra Kumar Sinha (Dr.) Vs The State of Bihar and Others
Patna High Court · (2005) 2 BLJR 1040 : (2005) 3 PLJR 108 : (2005) 2 PLJR 120
Bihar Pension Rules, 1950 — Rule 43
High Courts24 Feb 2005
Dr. (Mrs.) Suraiya Nasarat Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 615
High Courts22 Feb 2005Allowed
Sumitra Devi Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 415
High Courts22 Feb 2005Allowed
Ram Adhar Singh and Others Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 122
High Courts22 Feb 2005Dismissed
Sajjad Hussain Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 745 : (2005) 2 PLJR 183
Constitution of India, 1950 — Article 226
High Courts22 Feb 2005
Ashok Kumar Sinha Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 649
High Courts22 Feb 2005Allowed
Bindeshwar Narain Srivastava @ Dr. Bindeshwar Narain Srivastava Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 114
Government of India Act, 1935 — Section 241
High Courts22 Feb 2005Dismissed
Inder Lal Bhagat Vs State of Bihar
Patna High Court · (2005) 2 PLJR 200
Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467
High Courts22 Feb 2005
Md. Shaheed @ Shahid @ Dablu Vs State of Bihar
Patna High Court · (2005) 3 PLJR 595