High Courts16 Feb 2005Allowed
Parshuram Tiwary Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 700 : (2005) 2 PLJR 182
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,347 of 2,661
High Courts16 Feb 2005Allowed
Yogendra Roy Vs State of Bihar
Patna High Court · (2005) 1 BLJR 595 : (2005) 106 FLR 288 : (2005) 2 PLJR 268
High Courts15 Feb 2005Allowed
Shashi Bhushan Pandey Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 575
High Courts15 Feb 2005Dismissed
Mahendra Narayan Sharma Vs State of Bihar and Others
Patna High Court · (2005) 02 PAT CK 0071
High Courts15 Feb 2005
Khwaja Ghulam Rashool Vs State of Bihar and Others
Patna High Court · (2005) 02 PAT CK 0068
High Courts15 Feb 2005Dismissed
Pappu Kumar Singh @ Pappu Singh Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 17
Bihar Control of Crimes Act, 1981 — Section 12, 12(2)Penal Code, 1860 (IPC) — Section 414
High Courts15 Feb 2005Allowed
Bholeshwar Prasad Narayan Sinha Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 180
High Courts15 Feb 2005Allowed
Nand Kishore Prasad Sah @ Nand Kishore Prasad @ Nand Kishore Sah Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 506
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 482
High Courts15 Feb 2005Dismissed
Upendra Kumar Sahani Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 598
High Courts14 Feb 2005
Binod Kumar Verma Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 701 : (2005) 2 PLJR 181
High Courts14 Feb 2005
Yogendra Thakur and Others Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 704 : (2005) 2 PLJR 188
High Courts14 Feb 2005
Dashrath Prasad Vs The State of Bihar and Others
Patna High Court · (2005) 02 PAT CK 0052
High Courts14 Feb 2005
Yugal Kishore Pd. Singh Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 349
High Courts14 Feb 2005Allowed
Indrajeet Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 109
High Courts11 Feb 2005Dismissed
Shyama Devi Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 41
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2(i), 2(j)
High Courts11 Feb 2005Allowed
Vijay Sah and Another Vs State of Bihar
Patna High Court · (2006) 1 PLJR 370
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 320, 364
High Courts11 Feb 2005
Ram Bhagwan Prasad Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 367
High Courts11 Feb 2005Allowed
Bharat Prasad and Another Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 732 : (2005) 2 PLJR 24
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 27(4)
High Courts11 Feb 2005Allowed
Deo Nath Singh Vs The State of Bihar and Others
Patna High Court · (2005) 02 PAT CK 0036
High Courts11 Feb 2005Allowed
Hare Ram Jha Vs State of Bihar and Others
Patna High Court · (2005) 02 PAT CK 0032