High Courts08 Feb 2005Allowed
Jitendra Kumar Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 625
Constitution of India, 1950 — Article 243U
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,349 of 2,661
High Courts08 Feb 2005
Md. Shahabuddin Vs The State of Bihar
Patna High Court · (2005) 1 BLJR 626
Arms Act, 1959 — Section 27Contempt of Courts Act, 1971 — Section 10, 13, 16, 2, 6Penal Code, 1860 (IPC) — Section 34, 364
High Courts08 Feb 2005
Sekhu Yadav and Another etc. Vs State of Bihar
Patna High Court · (2005) 02 PAT CK 0090
High Courts08 Feb 2005Dismissed
Bijay Singh and Others Vs The State of Bihar
Patna High Court · (2005) 1 BLJR 819
Penal Code, 1860 (IPC) — Section 149, 307, 324, 326
High Courts08 Feb 2005Dismissed
Ramadhar Sharma and Others Vs State of Bihar
Patna High Court · (2005) CriLJ 3874 : (2007) PLJR 965 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Penal Code, 1860 (IPC) — Section 302, 324, 34, 341
High Courts08 Feb 2005Dismissed
Ram Ayodhya Mahto Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 46
Constitution of India, 1950 — Article 16
High Courts08 Feb 2005Dismissed
Mahanth Shambhu Giri @ Mahanth Kripa Shankar Giri Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 354
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(1), 10(2), 10(3), 11(1), 15(1)Succession Act, 1925 — Section 216, 220, 247
High Courts08 Feb 2005Dismissed
Shreemant Kumar Choudhary Vs State of Bihar and Another
Patna High Court · (2005) 1 PLJR 622
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340
High Courts08 Feb 2005Allowed
State Bank of India Officers Association Vs The State Election Commission and Another
Patna High Court · (2005) 1 PLJR 517
High Courts08 Feb 2005Dismissed
Suresh Paswan and Another Vs State of Bihar
Patna High Court · (2005) 3 PLJR 180
Penal Code, 1860 (IPC) — Section 201, 302, 302, 379
High Courts08 Feb 2005Dismissed
Dr. Arvind Kumar and Another Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 103
High Courts06 Feb 2005Allowed
Ram Naresh Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 613
High Courts04 Feb 2005
Pawan Kishore Karn and Others Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 27
High Courts04 Feb 2005Allowed
Ram Ratan Tiwary Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 562
High Courts04 Feb 2005Allowed
Kaushlendra Singh @ Kaushlendra Kumar Vs State of Bihar and Another
Patna High Court · (2005) 02 PAT CK 0114
High Courts04 Feb 2005
Shabbir Alam Vs Bihar State Electricity Board and Others
Patna High Court · (2005) 02 PAT CK 0080
High Courts03 Feb 2005Allowed
Yogi Choudhary and etc. Vs State of Bihar
Patna High Court · (2005) 2 BLJR 1336 : (2005) CriLJ 2285 : (2005) 2 PLJR 331
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 201, 302, 306, 328, 34
High Courts03 Feb 2005Dismissed
Phulena Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 21
High Courts03 Feb 2005Allowed
Ram Sarowar Pd. Singh Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 519
Penal Code, 1860 (IPC) — Section 148
High Courts03 Feb 2005Dismissed
Shashi Bhushan Roy and Others Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 428 : (2005) 2 PLJR 16