High Courts10 Feb 2005Allowed
Deo Nath Singh Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 208
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,348 of 2,661
High Courts10 Feb 2005
Raj Kishore Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 571
High Courts10 Feb 2005
Dr. Awadh Narayan Sinha and Others Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 113
High Courts10 Feb 2005Allowed
Chandra Bhushan Singh Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 112
High Courts10 Feb 2005Dismissed
Krishna Singh Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 617 : (2005) 105 FLR 1019 : (2005) 3 PLJR 481
High Courts10 Feb 2005Allowed
Babul Smokeless Fuel Industries (P) Ltd. Vs The Bihar State Credit and Investment Corporation Ltd. and Others
Patna High Court · (2005) 02 PAT CK 0100
High Courts10 Feb 2005Allowed
Sita Devi Vs Bihar State Housing Board and Others
Patna High Court · (2005) 1 BLJR 613 : (2005) 1 PLJR 603
High Courts10 Feb 2005Dismissed
Tarini Mandal Vs The State of Bihar and Others
Patna High Court · (2005) 02 PAT CK 0067
High Courts10 Feb 2005Allowed
Sudhakar Ojha and Others Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 663
High Courts10 Feb 2005Allowed
Shree Kishanganj Flour Mills (P) Ltd. Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 341 : (2006) 144 STC 181
Bihar Finance Act, 1981 — Section 46(4), 9
High Courts10 Feb 2005Dismissed
Punam Kumari Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 187
High Courts10 Feb 2005Dismissed
Bhola Jha Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 381
High Courts09 Feb 2005Dismissed
Basant Kumar Mishra Vs The State of Bihar and Another
Patna High Court · (2006) 1 PLJR 459
Criminal Procedure Code, 1973 (CrPC) — Section 192(1), 482Penal Code, 1860 (IPC) — Section 147, 307, 323, 341, 380
High Courts09 Feb 2005Allowed
Sanjay Kumar Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 647
High Courts09 Feb 2005
Genesh Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 518
High Courts09 Feb 2005Dismissed
Jugeshwar Singh @ Sinha Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 578 : (2005) 2 PLJR 43
High Courts09 Feb 2005Allowed
Rama Kishore Singh @ Rama Singh Vs State of Bihar
Patna High Court · (2005) 1 PLJR 620
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482
High Courts09 Feb 2005Dismissed
Mahesh Agrawal and Others Vs State of Bihar and Others
Patna High Court · (2005) 106 FLR 317 : (2005) 3 LLJ 376 : (2005) 1 PLJR 595
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Minimum Wages Act, 1948 — Section 12(1), 13(1), 14, 18, 20
High Courts08 Feb 2005
Basudeo Rai and Others Vs The State of Bihar
Patna High Court · (2005) PLJR 1030
Criminal Procedure Code, 1973 (CrPC) — Section 144, 162, 164, 302, 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts08 Feb 2005Allowed
Dulari Kewat and Others Vs The State of Bihar
Patna High Court · (2005) PLJR 835
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34