High Courts31 Jan 2005
Sanjay Kumar Singh Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 593
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,351 of 2,661
High Courts31 Jan 2005Dismissed
Chandra Bhushan Prasad @ Ram Chandra Mahto Vs Sanjeev Kumar @ Babloo Kumar and others
Patna High Court · (2005) 2 PLJR 48
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts31 Jan 2005Allowed
Shree Kant Pandey and Others Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 514
High Courts31 Jan 2005Dismissed
Arbind Kumar Pal Vs Hazin Bibi Khairun Nissa and Others
Patna High Court · (2005) 01 PAT CK 0062
High Courts31 Jan 2005Dismissed
Jaya Shankar Singh Vs Champa Devi and Others
Patna High Court · (2005) 1 BLJR 323
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1
High Courts31 Jan 2005Dismissed
Shashi Bhushan Sah Vs State of Bihar
Patna High Court · (2005) 1 BLJR 430 : (2005) 1 PLJR 563
High Courts31 Jan 2005Dismissed
Munna Shukla @ Ravi Kand Shukla Vs The State of Bihar
Patna High Court · (2005) 2 PLJR 293
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 304B, 498A
High Courts31 Jan 2005Allowed
Ajay Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 505
Criminal Procedure Code, 1973 (CrPC) — Section 205, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Jan 2005Allowed
Manoj Kumar Jha Vs State of Bihar and Another
Patna High Court · (2005) 1 PLJR 592
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 304A
High Courts28 Jan 2005Allowed
Amar Kumar Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 102
High Courts28 Jan 2005Allowed
Ghanshyam Dhurka Vs The State of Bihar and Another
Patna High Court · (2005) 2 PLJR 13
Criminal Procedure Code, 1973 (CrPC) — Section 205, 313
High Courts27 Jan 2005Dismissed
Ezahar Ahmad Khan and Others Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 597
High Courts27 Jan 2005Dismissed
Jai Prakash Sharma Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 154 : (2005) 2 DMC 216 : (2005) 1 PLJR 585
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts27 Jan 2005Allowed
Devki Devi and Others Vs State and Others
Patna High Court · (2005) 2 PLJR 39
High Courts27 Jan 2005
Smt. Sudhamai Sinha Vs Devendra Sharma and Another
Patna High Court · (2005) 1 PLJR 604
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts27 Jan 2005Dismissed
Meena Kumari Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 569
High Courts27 Jan 2005Dismissed
Kumari Sangita Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 573
Constitution of India, 1950 — Article 226
High Courts25 Jan 2005Allowed
Uma Shankar Sharma Vs The State of Bihar and Another
Patna High Court · (2005) 2 RCR(Civil) 714
High Courts25 Jan 2005Dismissed
Bharat Sanchar Nigam Ltd. Vs Shri Bijendra Kumar Das and Another
Patna High Court · (2005) 1 BLJR 328 : (2005) 105 FLR 561 : (2005) 1 PLJR 618
High Courts25 Jan 2005Dismissed
Dharikshan Sah and Others Vs The State of Bihar and Others
Patna High Court · (2005) 1 BLJR 225 : (2005) 2 PLJR 99