High Courts25 Jan 2005
Shri Ashwani Dhir and Others Vs The State of Bihar and Others
Patna High Court · (2005) 01 PAT CK 0028
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,352 of 2,661
High Courts24 Jan 2005Allowed
Bhubneshwar Prasad Vs The State of Bihar and Another
Patna High Court · (2006) 2 PLJR 133
Bihar State Employees Conditions of Service (Assured Career Progression Scheme) Rules, 2003 — Rule 4(4), 4(4)(ii)
High Courts24 Jan 2005Allowed
Suresh Nandan Singh Vs State of Bihar and others
Patna High Court · (2005) 1 PLJR 600
High Courts24 Jan 2005Dismissed
Bharat Baitha Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 553
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(2), 10A, 12, 34, 35Bihar Money Lenders Act, 1974 — Section 12
High Courts24 Jan 2005
Chandra Bhushan Thakur Vs State of Bihar and Others
Patna High Court · AIR 2005 Patna 146 : (2005) 1 PLJR 537
High Courts24 Jan 2005Dismissed
Ujjawal Chatterjee and Others Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 425 : (2005) 1 PLJR 566
High Courts24 Jan 2005
Most. Indu Devi and Another Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 172 : (2005) 105 FLR 447 : (2005) 1 PLJR 512
High Courts24 Jan 2005
Murari Prasad Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 211
High Courts24 Jan 2005Dismissed
Lallan Rai and Others Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 571
High Courts24 Jan 2005Dismissed
Raghunath Singh Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 567
High Courts24 Jan 2005Allowed
Kedar Nath Singh and Others Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 614
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 11, 11(0), 15, 15(1)
High Courts20 Jan 2005Allowed
Shyam Nandan Singh Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 545
High Courts20 Jan 2005Allowed
C.D. and C.M. Union and Another Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 532
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 2, 48
High Courts20 Jan 2005Dismissed
Malti Kumari Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 218 : (2005) 1 PLJR 482
High Courts19 Jan 2005Dismissed
Binod Kumar Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 216
High Courts19 Jan 2005Allowed
Vijay Kumar Manmouji Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 303 : (2005) 1 PLJR 633
Bihar Panchayat Raj Act, 1993 — Section 18(1), 18(2)
High Courts19 Jan 2005Allowed
Amod Kr. Singh and Others Vs State and Others
Patna High Court · (2005) 2 PLJR 1
Constitution of India, 1950 — Article 14
High Courts19 Jan 2005Dismissed
Chandeshwari Prasad Vs State Election Commission and Others
Patna High Court · (2005) 1 PLJR 560
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 109, 110Penal Code, 1860 (IPC) — Section 302
High Courts18 Jan 2005Dismissed
Rajesh Kumar Mittal Vs State of Bihar
Patna High Court · (2005) 1 BLJR 212 : (2005) 1 PLJR 624
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 414