High Courts18 Jan 2005
Sushil Kumar Singh Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 210 : (2005) 4 PLJR 787
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,353 of 2,661
High Courts18 Jan 2005Allowed
Vijay Kumar and Others Vs State of Bihar
Patna High Court · (2005) CriLJ 1506 : (2005) 3 PLJR 82
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Jan 2005Allowed
Jitendra Kumar Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 350
High Courts17 Jan 2005Dismissed
Mohan Prasad Asthana Vs The Bihar State Electricity Board and Others
Patna High Court · (2005) 4 PLJR 47
High Courts17 Jan 2005Allowed
Sunder Goswami and Another Vs State of Bihar
Patna High Court · (2005) 1 BLJR 277 : (2005) 3 PLJR 39
Penal Code, 1860 (IPC) — Section 302, 323
High Courts17 Jan 2005
Baij Nath Pal Vs State of Bihar and Others
Patna High Court · (2005) 2 DMC 318 : (2005) 2 PLJR 447 : (2005) 1 PLJR 565
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts17 Jan 2005
Chandra Bilash Singh and Others Vs State and Others
Patna High Court · (2005) 01 PAT CK 0029
High Courts15 Jan 2005Dismissed
Upendra Kumar Sahani Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 620 : (2005) 105 FLR 1017
High Courts13 Jan 2005Dismissed
Dr. Arun Kumar Sinha Vs CBI Manoj Kumar Vs State
Patna High Court · (2005) 2 PLJR 492
Penal Code, 1860 (IPC) — Section 120B, 380, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)
High Courts13 Jan 2005Allowed
Akhilesh Kumar Jha Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 89
High Courts13 Jan 2005Dismissed
M/s Bhawani Construction and Co. Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 522
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts13 Jan 2005Dismissed
Vijay Kumar Vs The State of Bihar
Patna High Court · (2005) 1 PLJR 489
Criminal Procedure Code, 1973 (CrPC) — Section 202, 311, 482
High Courts13 Jan 2005
Mahendra Lal Das Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 322 : (2005) 2 PLJR 267
High Courts13 Jan 2005
Binod Kumar Singh Vs The Union of India and Another
Patna High Court · (2006) 1 PLJR 189
Constitution of India, 1950 — Article 226
High Courts12 Jan 2005Allowed
Sanjay Kumar Mahto and Others Vs State of Bihar and Others
Patna High Court · (2005) 01 PAT CK 0056
High Courts12 Jan 2005
Deepa Raj Kumar Singh Vs Deepak Kumar
Patna High Court · AIR 2005 Patna 71 : (2005) 1 BLJR 222 : (2005) 2 DMC 352 : (2005) 2 JCR 582 : (2005) 1 PLJR 488 : (2005) 2 RCR(Civil) 781
Divorce Act, 1869 — Section 17
High Courts12 Jan 2005Allowed
Sanjay Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (2005) 01 PAT CK 0045
High Courts12 Jan 2005Allowed
Amrendra Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2005) 01 PAT CK 0040
High Courts12 Jan 2005Allowed
Dharmendra Kumar Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 630