High Courts05 Jan 2005Allowed
Mantosh Kumar @ Mangal Rai Vs State of Bihar and Another
Patna High Court · (2005) 2 ALT(Cri) 21 : (2005) 1 BLJR 77
Penal Code, 1860 (IPC) — Section 302, 307, 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,355 of 2,661
High Courts05 Jan 2005
R.K. Tekriwal and Another Vs Employees State Insurance Corporation and Others
Patna High Court · (2005) 1 PLJR 544
High Courts05 Jan 2005
Sugriw Ram Vs The State of Bihar and Others
Patna High Court · AIR 2005 Patna 72 : (2005) 1 BLJR 67 : (2005) 1 PLJR 413
High Courts04 Jan 2005
Ramesh Kr. Patel and Others Vs State and Others
Patna High Court · (2005) 1 BLJR 309
Constitution of India, 1950 — Article 14
High Courts03 Jan 2005
Dinesh Kapar Vs State of Bihar
Patna High Court · (2005) 1 BLJR 105 : (2005) 2 PLJR 621
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23, 50
High Courts03 Jan 2005Allowed
Md. Mostakim Mian and Others Vs Mohamad Hussain @ Mohamad Mian
Patna High Court · (2005) 1 PLJR 521
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts02 Jan 2005Dismissed
Saraswati Devi Vs State of Bihar and Others
Patna High Court · (2005) 01 PAT CK 0067
High Courts23 Dec 2004Allowed
Paras Roy and Another Vs State of Bihar
Patna High Court · (2004) 12 PAT CK 0025
High Courts22 Dec 2004
Shruti Enterprises Ltd. Vs State of Bihar and Others
Patna High Court · (2004) 12 PAT CK 0076
High Courts22 Dec 2004Allowed
Manoj Kumar Singh and Others Vs The State of Bihar
Patna High Court · (2004) PLJR 1047
Penal Code, 1860 (IPC) — Section 147, 302, 34
High Courts22 Dec 2004
Bir Bahadur Rai Vs State and Others
Patna High Court · (2005) 1 BLJR 326 : (2005) 2 PLJR 186
High Courts22 Dec 2004Dismissed
Bhuali Rai and Another Vs State of Bihar
Patna High Court · (2005) 1 BLJR 36 : (2005) 2 PLJR 281
Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Dec 2004Dismissed
Rajesh Sah Vs The State of Bihar and Others
Patna High Court · (2005) 1 BLJR 80 : (2005) 4 PLJR 570
High Courts22 Dec 2004
Chandeshwar Prasad and Others Vs Smt. Sumitra Devi and Others
Patna High Court · (2004) 12 PAT CK 0004
High Courts21 Dec 2004Dismissed
Sarbjit Prasad Verma Vs The Chancellor of Universities of Bihar and Others
Patna High Court · (2005) 2 PLJR 57
Bihar State Universities Act, 1976 — Section 58, 58(3)
High Courts21 Dec 2004
Bindu Kumari and Others Vs State and Others
Patna High Court · (2005) 1 BLJR 156 : (2005) 1 PLJR 506
High Courts21 Dec 2004Allowed
Devi Dayal High School Vs The Union of India and Others
Patna High Court · (2006) 1 PLJR 209
High Courts21 Dec 2004
Vijay Prakash Vs The State of Bihar and Another
Patna High Court · (2004) 12 PAT CK 0047
High Courts21 Dec 2004Allowed
Md. Haidar and Others Vs State of Bihar
Patna High Court · (2005) CriLJ 1653 : (2005) 2 PLJR 323
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts21 Dec 2004Allowed
Binod Kumar @ Binod Kumar Sharma and Others Vs Chandrasekhar Rai and Others
Patna High Court · (2004) 12 PAT CK 0027