High Courts21 Dec 2004Dismissed
Uma Chaudhary Vs State of Bihar
Patna High Court · (2004) CriminalCC 870
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,356 of 2,661
High Courts21 Dec 2004Allowed
Sheo Narayan Mandal Vs Mangal Sah and Others
Patna High Court · (2004) 12 PAT CK 0006
High Courts20 Dec 2004
Gopal Pd. Vs State and Others
Patna High Court · (2005) 1 PLJR 479
Constitution of India, 1950 — Article 311
High Courts20 Dec 2004Allowed
Jagdish Sah Vs Smt. Kushma Devi and Others
Patna High Court · (2004) 3 BLJR 2348 : (2005) 1 PLJR 342
High Courts20 Dec 2004Allowed
Hari Shankar Shah Vs State of Bihar and Others
Patna High Court · (2005) 2 DMC 446 : (2005) 1 PLJR 577
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126
High Courts17 Dec 2004
Umendra Tiwary Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 17
High Courts17 Dec 2004Dismissed
Syed Mohammad Jawaid Eqbal and Others Vs State of Bihar and Others
Patna High Court · (2004) 12 PAT CK 0049
High Courts17 Dec 2004Dismissed
Sri Ambika Prasad Ram Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 16
High Courts16 Dec 2004Dismissed
Vidya Dhar Pandey and Others Vs Most. Apnoha Kuer and Others
Patna High Court · (2005) 1 BLJR 93 : (2005) 1 PLJR 454
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts16 Dec 2004Dismissed
State of Bihar and Others Vs The Chairman, Vidyalaya Sewa Board and Others
Patna High Court · (2004) 12 PAT CK 0044
High Courts16 Dec 2004Allowed
Ram Yash Rai Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2273 : (2005) 1 PLJR 267
High Courts16 Dec 2004
Rohtas Industries Ltd. Vs Official Liquidator
Patna High Court · (2004) 12 PAT CK 0029
High Courts16 Dec 2004Dismissed
Surya Deo Narain Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 87
Bihar Private Medical (Indian System of Medicine) College (Taking Over) Act, 1985 — Section 3, 6
High Courts16 Dec 2004
Kaushal Kishore Verma Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2269
Bihar Panchayat Raj Act, 1993 — Section 18(5)
High Courts16 Dec 2004Allowed
Dasrath Singh and Others Vs The State of Bihar
Patna High Court · (2005) CriLJ 1703 : (2005) 1 PLJR 244
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Dec 2004
Anita Kumari and Another Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2268 : (2005) 1 PLJR 457
Bihar Panchayat Raj Act, 1993 — Section 44
High Courts15 Dec 2004
Kaushal Kishor Verma Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 263
Bihar Panchayat Raj Act, 1993 — Section 18, 18(5)
High Courts15 Dec 2004
Jai Govind Tiwary Vs State of Bihar
Patna High Court · (2008) 2 PLJR 468
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Dec 2004Dismissed
Dr. Rahul Kumar Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 337
Constitution of India, 1950 — Article 226
High Courts14 Dec 2004
Teaching Employees Lalit Narain Janta College Union and Others Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2286