High Courts14 Dec 2004Allowed
Madan Gopal Rai Vs State of Bihar
Patna High Court · (2004) 12 PAT CK 0057
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,357 of 2,661
High Courts14 Dec 2004
Suresh Chandra Singh Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2277
Bihar Service Code, 1952 — Rule 74
High Courts14 Dec 2004
Dr. (Capt) Dev Nandan Pd. Sinha Vs The State of Bihar and Others
Patna High Court · (2005) 1 BLJR 13 : (2005) 105 FLR 446 : (2005) 1 PLJR 353
Bihar Pension Rules, 1950 — Rule 43
High Courts14 Dec 2004Allowed
Awadhesh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 551
Bihar Tenancy Act, 1885 — Section 23(5)
High Courts14 Dec 2004Allowed
Dinanath Thakur Vs Dinanath Sao
Patna High Court · (2004) 12 PAT CK 0009
High Courts13 Dec 2004
Dinesh Kumar Singh Vs The State of Bihar and Another
Patna High Court · (2005) 1 BLJR 2 : (2005) 2 PLJR 435 : (2005) 1 PLJR 214
High Courts13 Dec 2004Dismissed
Zaheen Fatima and Another Vs The Bihar Intermediate Education Council and Another
Patna High Court · (2004) 12 PAT CK 0037
High Courts13 Dec 2004Allowed
Sushila Devi Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 344 : (2006) 1 AIR KantR (NOC 155) 60 : (2005) 32 AIC 435 : (2005) AIHC 1514 : (2005) 53 (1) BLJR 677 : (2006) 1 AIRJhar R (NOC 299) 113 : (2006) ACJ 1999 : (2006) 2 AnWR 222
High Courts13 Dec 2004
Girija Prasad Sharma Vs Tilka Manjhi Bhagalpur University and Others
Patna High Court · (2005) 1 PLJR 139
High Courts13 Dec 2004Dismissed
Vikram Kumar and Another Vs State of Bihar and Others
Patna High Court · (2004) 12 PAT CK 0010
High Courts13 Dec 2004
Singh Brothers Vs State of Bihar and Others
Patna High Court · AIR 2005 Patna 83
High Courts10 Dec 2004Allowed
Sudhir Nayan Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 81
High Courts10 Dec 2004Allowed
Sukilal Mistri and Others Vs Harilal Mistri
Patna High Court · (2005) 1 BLJR 14 : (2005) 1 PLJR 343
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts10 Dec 2004Allowed
Ashok Kumaresh Vs State and Others
Patna High Court · (2005) 1 PLJR 386
High Courts09 Dec 2004Allowed
Sujay Chandra Kishore Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2275 : (2005) 1 PLJR 272
High Courts09 Dec 2004
Union of India (UOI) Vs Malti Kunwar
Patna High Court · (2005) ACJ 1883
Railway Claims Tribunal Act, 1987 — Section 23Railways Accidents and Untoward Incidents (Compensation) Rules, 1990 — Rule 3Railways Act, 1989 — Section 123, 124A, 2(28), 2(29)
High Courts09 Dec 2004Allowed
Md. Alam Vs The State of Bihar and Others
Patna High Court · (2005) 1 BLJR 133 : (2005) 1 PLJR 262
High Courts09 Dec 2004Dismissed
Sri Bachhraj Nahar Vs Smt. Nilima Mandal and Others
Patna High Court · (2005) 1 PLJR 289
High Courts09 Dec 2004Dismissed
Shivpayari Devi Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 236
Bihar Financial Rules — Rule 96
High Courts08 Dec 2004Dismissed
Dr. Rani Indira Sinha Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 750