High Courts03 Aug 2005Dismissed
Union of India and Others Vs Central Administrative Tribunal and Others
Patna High Court · (2005) 4 PLJR 48
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,323 of 2,661
High Courts03 Aug 2005
Raju Manjhi Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 302
Criminal Procedure Code, 1973 (CrPC) — Section 313, 396, 412Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 236, 395, 396, 412
High Courts02 Aug 2005
Anirudh Sao Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 250
High Courts02 Aug 2005Allowed
Rajesh Kumar Singh and Another Vs State of Bihar
Patna High Court · (2006) CriLJ 1855 : (2005) 4 PLJR 114
Criminal Procedure Code, 1973 (CrPC) — Section 154, 164Evidence Act, 1872 — Section 10, 13Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364
High Courts02 Aug 2005Dismissed
Chitra Developers and Marketing Pvt. Ltd. Vs The Bihar State Electricity Board and Others
Patna High Court · (2005) 3 BLJR 1901 : (2005) 3 PLJR 709
Electricity Act, 2003 — Section 135, 135(2), 163
High Courts02 Aug 2005Allowed
Bihar State Sunni Wakf Board Vs Sheikh Mohammad Golam Bari and Another
Patna High Court · (2006) 3 BLJR 2153 : (2005) 4 PLJR 36
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 32Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151Waqf Act, 1995 — Section 90, 92
High Courts02 Aug 2005Allowed
Ram Lagan Singh Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 322
Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts02 Aug 2005
Md. Ekram @ Md. Ekramul Haque and Others Vs Sk. Jhaksha and Others
Patna High Court · (2005) 4 PLJR 150
Limitation Act, 1963 — Section 3
High Courts01 Aug 2005
Krishna Kumar Tibrewal Vs Sheo Narayan Prasad @ Sheo Shankar Prasad
Patna High Court · (2005) 4 PLJR 580
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), Order 39 Rule 2A, 151
High Courts01 Aug 2005Allowed
Prem Kumar Pandit Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 169
High Courts01 Aug 2005Allowed
Bhagirath Prasad and Another Vs Hari Narayan Paswan and Others
Patna High Court · (2005) 08 PAT CK 0094
High Courts01 Aug 2005Allowed
Binod Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 200
High Courts01 Aug 2005Dismissed
Naresh Yadav and Another Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 297
Penal Code, 1860 (IPC) — Section 302, 34, 341, 342, 427
High Courts29 Jul 2005
Rishikesh Bind and Surendra Kumar Vs The State of Bihar
Patna High Court · (2005) 07 PAT CK 0044
High Courts29 Jul 2005Dismissed
Aditya Nath Jha Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2269
High Courts29 Jul 2005
Methodist Church and Another Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 663
High Courts28 Jul 2005
Smt. Veena Prasad Vs State of Bihar and Others
Patna High Court · (2005) 07 PAT CK 0070
High Courts28 Jul 2005
Gulzar Prasad Vs Bihar State Electricity Board and Others
Patna High Court · (2005) 3 BLJR 1748
High Courts28 Jul 2005Allowed
Vijay Sah Vs State of Bihar
Patna High Court · (2005) 3 BLJR 1922 : (2006) 1 PLJR 109
Criminal Procedure Code, 1973 (CrPC) — Section 291, 319Penal Code, 1860 (IPC) — Section 396