High Courts12 Aug 2005Allowed
Mithlesh Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2005) 08 PAT CK 0039
Constitution of India, 1950 — Article 14, 16(1)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,321 of 2,661
High Courts12 Aug 2005Allowed
Smitaraj Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 166
High Courts11 Aug 2005
The State of Jharkhand Vs Kamlakant Mishra and Others
Patna High Court · (2006) 3 BLJR 2404
High Courts11 Aug 2005
Jai Narayan Shah and Others Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2282 : (2005) 3 PLJR 711
High Courts11 Aug 2005Dismissed
Rashid Nazfi alias Rashid Najfi Vs Shahin Gulab
Patna High Court · (2006) 1 RCR(Civil) 119 : (2006) 1 RCR(Criminal) 365
High Courts11 Aug 2005Dismissed
Raghubans Mani and Others Vs Mahabir Babu Marwari and Another, Shree Laljee Kargha Vastralaya and Another and Bijay Prasad Agarwal and Another
Patna High Court · (2005) 08 PAT CK 0034
High Courts11 Aug 2005Dismissed
Sadhu Sharan Singh Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 198
High Courts11 Aug 2005Dismissed
Umesh Roy and Others Vs The State of Bihar and Another
Patna High Court · (2005) 3 PLJR 753
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(2), 190, 190(1)(b)Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts10 Aug 2005Allowed
Ramendra Pandey Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 723
High Courts10 Aug 2005
Divisional Manager, Oriental Insurance Company, Ltd. Vs Most. Jaishree Verma and Others
Patna High Court · (2005) 3 PLJR 738
Constitution of India, 1950 — Article 141Contract Act, 1872 — Section 28Motor Vehicles Act, 1988 — Section 147, 149, 173, 95(2), 95(2)(l)
High Courts10 Aug 2005Dismissed
Bindu Devi and Another Vs State of Bihar and Others
Patna High Court · (2005) 3 BLJR 2004 : (2005) 4 PLJR 112
High Courts10 Aug 2005
Avinash Kumar Chourasiya Vs The State of Bihar and Others
Patna High Court · (2005) 3 BLJR 1896 : (2005) 4 PLJR 50
High Courts10 Aug 2005
Mantu Kumar Vs State of Bihar and Others
Patna High Court · (2005) 3 BLJR 2045 : (2006) 1 CTLJ 40 : (2005) 4 PLJR 193
High Courts09 Aug 2005Dismissed
Chandra Shekhar Singh @ Chandra Shekhar Kahar and Another, Ram Uday Tanti and Others and Ashok Tanti Vs State of Bihar
Patna High Court · (2005) 08 PAT CK 0085
High Courts09 Aug 2005Dismissed
Ramdeo Kahar and Another and Upendra Kahar Vs The State of Bihar
Patna High Court · (2005) 3 BLJR 2022
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 307, 323, 324
High Courts09 Aug 2005
Ashok Kumar Singh and Another Vs Mithilesh Kumar Singh and Others
Patna High Court · (2005) 4 PLJR 274
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3, 4(c)
High Courts08 Aug 2005
Md. Assebul Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 713
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts08 Aug 2005
Manohar Prasad and Others Vs State of Bihar and Another
Patna High Court · (2005) 3 BLJR 1750
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 406, 420
High Courts08 Aug 2005
Mrs. Farhat Hasan Vs Commissioner of Income Tax and Another
Patna High Court · (2005) 08 PAT CK 0066
High Courts08 Aug 2005Allowed
Nawalesh Kumar Vs State of Bihar and Others
Patna High Court · (2005) 08 PAT CK 0049