High Courts26 Aug 2005Allowed
Ram Kumar Bhagat Vs The Union of India
Patna High Court · (2005) 4 PLJR 199
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,319 of 2,661
High Courts26 Aug 2005Allowed
Asharfi Paswan Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 259
High Courts25 Aug 2005Dismissed
Mostt. Manju Kumari Sharma and Others Vs Bhupendra Narain Singh and Others
Patna High Court · (2005) 3 BLJR 1930 : (2005) 4 PLJR 155
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2ACriminal Procedure Code, 1973 (CrPC) — Section 107Transfer of Property Act, 1882 — Section 52
High Courts25 Aug 2005
Md. Shakil Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 345
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7
High Courts25 Aug 2005Dismissed
Anurag Kumar Vs The Speaker, Bihar Legislative Assembly and Others Bipin Bihari Srivastava and Others and Virendra Kumar Vs State of Bihar and Others
Patna High Court · (2005) 08 PAT CK 0022
High Courts25 Aug 2005
Harendra Manjhi and Another Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 411
Criminal Procedure Code, 1973 (CrPC) — Section 211, 212, 213, 215, 221Penal Code, 1860 (IPC) — Section 304B, 306, 392, 394, 395
High Courts24 Aug 2005Allowed
Krishna Murari Yadav Vs State of Bihar
Patna High Court · (2005) 3 PLJR 746
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(3), 2(c), 41, 41(i)(a)Penal Code, 1860 (IPC) — Section 120B, 302, 307, 324, 34
High Courts24 Aug 2005Allowed
Ram Sumeri Devi @ Sumeri Devi and Another Vs Shiva Pandey @ Sheo Kumari Devi @ Sheo Kumari Pandey
Patna High Court · (2006) 1 PLJR 571
Succession Act, 1925 — Section 373, 8
High Courts24 Aug 2005Allowed
Ekbal Haider Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 684
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts24 Aug 2005Allowed
Chakradhar Jha Vs State of Bihar and Others
Patna High Court · (2005) 3 BLJR 1993 : (2005) 4 PLJR 172
High Courts23 Aug 2005Dismissed
Md. Shahzada Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 197
Bihar Municipal Act, 2007 — Section 33(2), 34, 35
High Courts23 Aug 2005Dismissed
State of Bihar and Others Vs Prof. Dr. Amarnath Singh
Patna High Court · (2005) 3 BLJR 1987 : (2005) 4 PLJR 174
Constitution of India, 1950 — Article 14
High Courts23 Aug 2005
Raju Yadav Vs State of Bihar
Patna High Court · (2006) 1 PLJR 376
Evidence Act, 1872 — Section 32(2)Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Aug 2005Allowed
Shiv Kumar Bhagat Vs State of Bihar and Others
Patna High Court · (2005) 08 PAT CK 0033
High Courts23 Aug 2005Dismissed
National Insurance Co. Ltd. Vs Smt. Raj Laxmi Sinha and Others
Patna High Court · (2005) 08 PAT CK 0032
High Courts23 Aug 2005Dismissed
Shiv Gopal Sah @ Shiv Gopal Sahu Vs Sita Ram Saraugi and Others
Patna High Court · (2005) 4 PLJR 737
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts19 Aug 2005Dismissed
Lal Bahadur Singh Vs State of Bihar and Others
Patna High Court · (2005) 3 BLJR 2038 : (2005) 4 PLJR 271
Bihar and Orissa Subordinate Services (Discipline and Appeal) Rules, 1935 — Rule 3A, 3A(1), 3A(2), 3A(5)Bihar Service Code, 1952 — Rule 100, 99Civil Services (Classification, Control and Appeal) Rules — Rule 49A, 49A(1), 49A(2), 49A(5)
High Courts19 Aug 2005Dismissed
Behar Engineering Corporation Vs State of Bihar and Others
Patna High Court · (2005) 08 PAT CK 0087
High Courts19 Aug 2005Dismissed
Dinanath Sao Vs Dinanath Thakur
Patna High Court · (2005) 08 PAT CK 0074