High Courts09 Sept 2005Allowed
Bodhi Sahani Vs State of Bihar
Patna High Court · (2005) 09 PAT CK 0072
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,317 of 2,661
High Courts09 Sept 2005
Ashok Kumar Choudhary Vs The State of Bihar and Others
Patna High Court · (2006) 1 ARBLR 206 : (2005) 4 PLJR 382 : (2005) 4 PLJR 361
High Courts09 Sept 2005Allowed
Subhash Shah Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 467
High Courts09 Sept 2005Allowed
Mangru Singh and Others Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 654
Bihar Public Land Encroachment Act, 1956 — Section 6(1)
High Courts08 Sept 2005Allowed
M/s Ganapati Drugs Vs M/s Pes Installation Pvt. Ltd. and Others
Patna High Court · (2005) 4 PLJR 211
Indian Medical Council Act, 1956 — Section 19
High Courts08 Sept 2005
Ramakant Prasad Singh Vs State of Bihar and Others
Patna High Court · (2006) 1 PLJR 283
High Courts08 Sept 2005
Ram Chela Vs Bihar State Electricity Board and Others
Patna High Court · (2006) 1 PLJR 65
High Courts07 Sept 2005
Ram Naresh Roy Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 225
High Courts07 Sept 2005Allowed
Baidyanath Singh and Others Vs Ram Binay Singh and Others
Patna High Court · (2005) 09 PAT CK 0063
High Courts06 Sept 2005Dismissed
Tileshwari Devi and Others Vs State of Bihar and Another
Patna High Court · (2006) 3 BLJR 2266 : (2005) 4 PLJR 720
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190Penal Code, 1860 (IPC) — Section 323, 34, 342, 376, 504
High Courts06 Sept 2005Dismissed
Deva Nand Upadhayay Vs The Union of India (UOI) and Another
Patna High Court · (2005) 09 PAT CK 0056
High Courts06 Sept 2005
Neelam Mundu Vs The Vice-Chancellor, M.U. and Others
Patna High Court · (2005) 4 PLJR 146
High Courts05 Sept 2005Allowed
Abul Wafa Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 234
High Courts05 Sept 2005Dismissed
Dr. Dhanjee Chaubey and Others Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 362
High Courts02 Sept 2005
Anil Kumar Rajak and Others Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 233
High Courts02 Sept 2005
Sita Kumari and Others Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 218
High Courts02 Sept 2005
Manish Kumar Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 275
High Courts02 Sept 2005
Shanti Devi Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 512
High Courts01 Sept 2005Allowed
Jai Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 762
High Courts01 Sept 2005
Nirmala Singh and Another Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 129