High Courts15 Sept 2005Allowed
Bachchu Rajak and Others Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 397
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,316 of 2,661
High Courts15 Sept 2005Dismissed
Smt. Mridula Singh @ Bulbul and Others Vs Brahmdeo Pd. Singh and Others
Patna High Court · (2005) 09 PAT CK 0091
High Courts15 Sept 2005Dismissed
The State of Bihar Vs Ajit Sharma @ Ajit Kumar Sharma @ Ajit Kumar Singh Ajit Sharma @ Ajit Kumar Sharma @ Ajit Kumar Singh Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 400
Criminal Procedure Code, 1973 (CrPC) — Section 313, 354(3)Penal Code, 1860 (IPC) — Section 302
High Courts15 Sept 2005
Sobh Nath Singh Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 254
High Courts15 Sept 2005Allowed
Arun Ram and Another Vs State of Bihar
Patna High Court · (2006) 1 DMC 447
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts15 Sept 2005
Sanjay @ Srikant Vs Veena Kumari
Patna High Court · (2006) 1 PLJR 231
Hindu Marriage Act, 1955 — Section 13, 24
High Courts14 Sept 2005
Mohammad Kajimuddin and Others Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 718
High Courts14 Sept 2005Dismissed
Kritika Raina Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 548
High Courts14 Sept 2005Dismissed
Raj Kumar Vs Bihar State Election Commission and Others
Patna High Court · (2006) 3 BLJR 2068 : (2005) 4 PLJR 268
High Courts14 Sept 2005Dismissed
Ram Balak Rai and Another Vs Daya Devi and Others
Patna High Court · (2005) 4 PLJR 615
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Sept 2005Allowed
Sheoji Tiwary Vs State of Bihar
Patna High Court · (2005) CriLJ 4570 : (2006) 1 PLJR 34
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts14 Sept 2005Allowed
Ravi Kumar Vs Patna University and Others
Patna High Court · (2005) 3 BLJR 2057 : (2005) 4 PLJR 702
High Courts14 Sept 2005
Kalanand Singh Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2222 : (2005) 4 PLJR 590
High Courts14 Sept 2005Dismissed
National Jute Manufacturers Corporation Unit and Another Vs Smt. Shakuntala Devi and Others
Patna High Court · (2006) 3 BLJR 2201
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Sept 2005Allowed
Raja Mishra and Others Vs State of Bihar
Patna High Court · (2005) 09 PAT CK 0022
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts12 Sept 2005Allowed
Jai Prakash Singh Vs Vaishali Kshetriya Gramin Bank and Others
Patna High Court · (2005) 09 PAT CK 0079
High Courts12 Sept 2005Allowed
Bishwanath Singh Vs State and Others
Patna High Court · (2006) 1 PLJR 458
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 363
High Courts12 Sept 2005Allowed
Rajolal Sharma Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 586
Penal Code, 1860 (IPC) — Section 302, 304
High Courts12 Sept 2005
Neeraj Kumar Manas Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 421
High Courts09 Sept 2005Allowed
Brij Bihari Singh Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 232