High Courts01 Sept 2005Dismissed
Dinesh Pandey and Others Vs State of Bihar
Patna High Court · (2005) 09 PAT CK 0077
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,318 of 2,661
High Courts01 Sept 2005Allowed
Surendra Singh @ Doctor Vs State of Bihar and Others
Patna High Court · (2005) 09 PAT CK 0075
High Courts01 Sept 2005Dismissed
Rajesh Mandal and Others Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 597
Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Sept 2005Allowed
Nasimuddin Vs State of Bihar and Others
Patna High Court · (2005) 09 PAT CK 0059
High Courts01 Sept 2005Allowed
Md. Safique Alam Vs State of Bihar and Others
Patna High Court · (2005) 3 BLJR 2029 : (2005) 4 PLJR 231
High Courts01 Sept 2005Dismissed
Bipat Das, Chela of late Mahanth Raghunath Das Vs State of Bihar and Others
Patna High Court · (2005) 3 BLJR 1667 : (2006) 1 PLJR 41
High Courts31 Aug 2005Dismissed
The State of Bihar and Others Vs Arun Kumar
Patna High Court · (2005) 4 PLJR 246
High Courts31 Aug 2005Allowed
Devendra Rai and Another Vs Megha Rai and Others
Patna High Court · (2006) 1 PLJR 233
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Aug 2005Dismissed
Ram Naresh Ray Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 154
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Aug 2005Dismissed
Rakesh Kumar Chauhan Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 249
High Courts30 Aug 2005Allowed
Hari Nath Choubey Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 209
High Courts30 Aug 2005Allowed
Prem Shankar Chaudhary Vs Special Officer now President Bihar State Board of Religious Trust and Others
Patna High Court · (2005) 08 PAT CK 0018
High Courts30 Aug 2005Dismissed
Surendra Singh Vs Birendra Prasad Singh
Patna High Court · (2005) 08 PAT CK 0005
High Courts29 Aug 2005Allowed
Raghunath Prasad Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 208
High Courts29 Aug 2005Allowed
Badri Nath Prasad Vs State of Bihar
Patna High Court · (2005) 3 BLJR 1991 : (2005) 4 PLJR 128
High Courts29 Aug 2005
Awadhesh Kumar Singh Vs State of Bihar and Others
Patna High Court · (2005) 3 BLJR 1671
High Courts29 Aug 2005Allowed
Mol Chandra Jha Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 289
High Courts26 Aug 2005Dismissed
Narendra Bhushan Prasad Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 164
High Courts26 Aug 2005
Prameshwar Prasad Choudhary Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2164
High Courts26 Aug 2005Allowed
Bhudeo Choudhary @ Bhudeo and Another Vs State of Bihar
Patna High Court · (2006) 1 DMC 747 : (2006) 2 PLJR 68
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Penal Code, 1860 (IPC) — Section 304B, 498A