High Courts19 Aug 2005
Ajai Kumar Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2142 : (2005) 4 PLJR 142
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 9
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,320 of 2,661
High Courts19 Aug 2005
Sanjay Kumar Gupta Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2156a : (2005) 4 PLJR 145
High Courts19 Aug 2005
Shatrughan Prasad Singh and Others Vs Jang Bahadur Singh and Others
Patna High Court · (2005) 4 PLJR 714
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts19 Aug 2005Allowed
Krishna Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 733
High Courts18 Aug 2005
Chandeshwar Singh Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 219
Arms Act, 1959 — Section 26Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 225, 226, 227, 228, 229
High Courts18 Aug 2005
Bishwanath Sah and Others Vs Shyam Bharti and Others
Patna High Court · (2005) 3 BLJR 2028 : (2005) 4 PLJR 176
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 9 Rule 13
High Courts18 Aug 2005Dismissed
Ajeet Kumar Rai and Others Vs The State of Bihar
Patna High Court · (2005) 08 PAT CK 0051
High Courts18 Aug 2005Allowed
Nand Kishore Prasad Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 127
High Courts17 Aug 2005Allowed
Dwarika Nath Sinha Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 153
High Courts17 Aug 2005
Naresh Shankar Prasad Vs State of Bihar and Others
Patna High Court · (2005) 3 BLJR 1933 : (2005) 4 PLJR 65
High Courts17 Aug 2005Allowed
Ram Swarup Prasad Vs The State of Bihar and Others
Patna High Court · (2005) 3 BLJR 1927 : (2005) 3 PLJR 728
Constitution of India, 1950 — Article 14, 16
High Courts17 Aug 2005
Rajeshwar Pandey Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2155 : (2005) 4 PLJR 77
Bihar Pension Rules, 1950 — Rule 43
High Courts17 Aug 2005
Dr. Amarendra Roy Choudhary Vs Sri Kunj Bihari Roy and Others
Patna High Court · (2005) 3 BLJR 2055 : (2005) 4 PLJR 173
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts17 Aug 2005Allowed
Gyan Mala Devi and Others Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 241
Bihar Panchayat Raj Act, 1993 — Section 127
High Courts17 Aug 2005Allowed
Saiyed Abrarul Hasnain Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 759
Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 144, 341, 467
High Courts16 Aug 2005Dismissed
Ranjay Singh Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 202
Penal Code, 1860 (IPC) — Section 376
High Courts16 Aug 2005Allowed
Dental College and Hospital Vs State of Bihar and Others
Patna High Court · AIR 2006 Patna 47 : (2005) 4 PLJR 502
Dentists Act, 1948 — Section 10A, 20
High Courts12 Aug 2005Dismissed
Digree Kahar Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 513
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307
High Courts12 Aug 2005
Tripit Narayan Singh Vs Union of India (UOI) and Others
Patna High Court · (2005) 3 BLJR 2050 : (2005) 4 PLJR 129
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12
High Courts12 Aug 2005Dismissed
Dhuplal Rai and Others Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2156 : (2005) 4 PLJR 66
Constitution of India, 1950 — Article 14, 16