High Courts08 Aug 2005Dismissed
Shree Thakur Radha Krishna Jee and Others Vs Rabi Shankar Pandey and Another
Patna High Court · (2005) 08 PAT CK 0047
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,322 of 2,661
High Courts08 Aug 2005Allowed
Shaligram Tripathi and Another Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 256
High Courts05 Aug 2005
Smt. Nirmala Mishra and Others Vs Sri Ram Janki Jee, Deities and Another
Patna High Court · (2005) 4 PLJR 711
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Aug 2005Dismissed
Kameshwar Mahto and Pandey Umesh Bihari Verma Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2270 : (2005) 4 PLJR 498
Bihar Service Code, 1952 — Rule 73
High Courts05 Aug 2005
Hira Lal Ram Vs State of Bihar and Others
Patna High Court · (2005) 3 BLJR 1745
High Courts05 Aug 2005Dismissed
Arun Kumar Vs Mohan Prasad
Patna High Court · (2005) 3 BLJR 1787 : (2005) 4 PLJR 51
Limitation Act, 1963 — Article 59, 14
High Courts05 Aug 2005
Arjun Prasad No. 2 Vs The State of Bihar and Others
Patna High Court · (2005) 3 BLJR 1790 : (2005) 4 PLJR 34
High Courts04 Aug 2005Dismissed
Sanjay Singh Vs State of Bihar
Patna High Court · (2005) 3 BLJR 1902
Criminal Procedure Code, 1973 (CrPC) — Section 313, 465Explosive Substances Act, 1908 — Section 3, 4, 7Penal Code, 1860 (IPC) — Section 302
High Courts04 Aug 2005Allowed
State Bank of India Vs Kishore Kumar Sah
Patna High Court · AIR 2006 Patna 17 : (2005) 3 PLJR 707
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 43, 46, 5, 60Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Aug 2005Allowed
Sunil Kumar Singh Vs Smt. Prabha and Others
Patna High Court · (2005) 08 PAT CK 0059
High Courts04 Aug 2005Dismissed
Rana Bahadur Singh Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 285
High Courts04 Aug 2005Dismissed
Ramashankar Singh and Others Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 313
Penal Code, 1860 (IPC) — Section 109, 141, 147, 148, 149
High Courts03 Aug 2005Dismissed
Nand Prasad Dusadh Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 701
High Courts03 Aug 2005Allowed
Bangali Choudhary and Others Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 520
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts03 Aug 2005Dismissed
Yugesh Kumar Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 38
High Courts03 Aug 2005
Bengali Choudhary and Others Vs State of Bihar
Patna High Court · (2006) 1 DMC 813
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts03 Aug 2005Allowed
Narain Sah Vs Oriental Fire and Genl. Ins. Co. Ltd. and Another
Patna High Court · (2005) 08 PAT CK 0042
High Courts03 Aug 2005Dismissed
Chandrawati Devi and Others Vs State of Bihar and Others
Patna High Court · (2005) 3 BLJR 1743 : (2005) 3 PLJR 699
High Courts03 Aug 2005
Seerat Bano Vs Md. Shafeque
Patna High Court · (2005) 4 PLJR 171
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17