High Courts28 Jul 2005
Sikandar Paswan Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 643
Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,324 of 2,661
High Courts28 Jul 2005Dismissed
Surendra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 27
High Courts27 Jul 2005
Ram Bilas Prasad Vs Smt. Sudhamayi Sinha and Others
Patna High Court · (2005) 4 PLJR 70
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts27 Jul 2005Dismissed
Harishchandra Sah and Another Vs The State of Bihar
Patna High Court · (2005) 07 PAT CK 0042
High Courts27 Jul 2005
Shatrughan Prasad Pandey Vs Gouri Shankar Prasad
Patna High Court · (2005) 3 PLJR 694
High Courts27 Jul 2005
Mahendra Ram Vs Ashok Kumar Singh and Others
Patna High Court · (2005) 3 PLJR 724
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 5 Rule 1, Order 6 Rule 1, Order 6 Rule 17, Order 8 Rule 1
High Courts26 Jul 2005Allowed
State of Bihar Vs Shrilal Yadav and Others
Patna High Court · (2005) 07 PAT CK 0063
High Courts26 Jul 2005
Electronic Systems Punjab Ltd, Rupnagar Vs Bihar State Co-operative Union Ltd., Patna and Others
Patna High Court · (2006) 1 PLJR 432
Constitution of India, 1950 — Article 226
High Courts26 Jul 2005Allowed
Pramod Kumar Vs Vijay Kumar Sah and Others
Patna High Court · (2005) 07 PAT CK 0035
High Courts26 Jul 2005Dismissed
Sudhan Sahni and Another Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 46
High Courts25 Jul 2005Allowed
Dr. Veena Pandey Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 74
High Courts25 Jul 2005
Maheshwar Prasad Sharma Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 17
High Courts25 Jul 2005Dismissed
State of Bihar and Others Vs Ramotar Yadav and Others
Patna High Court · (2008) 4 PLJR 443
High Courts25 Jul 2005Dismissed
Anil Kumar Sinha and Another Vs State of Bihar and Others
Patna High Court · (2005) 3 PLJR 658
High Courts25 Jul 2005Dismissed
Branch Manager, National Insurance Co. Ltd. Vs Sayade Bibi and Others
Patna High Court · (2006) ACJ 2698 : (2005) 3 PLJR 636
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts25 Jul 2005Allowed
Vishnu Lal Jhangar and Others Vs Smt. Shanta Chakravarty
Patna High Court · (2005) 07 PAT CK 0040
High Courts25 Jul 2005
National Insurance Co. Ltd. Vs Sayade Bibi and Others
Patna High Court · (2005) 07 PAT CK 0038
High Courts25 Jul 2005Allowed
Dasharath Sharma Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 687
Constitution of India, 1950 — Article 21
High Courts25 Jul 2005
Dr. Shyam Bihari Mishra Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 180