High Courts25 Jul 2005Dismissed
Nalani Kumar Jha and Others Vs State of Bihar and Others
Patna High Court · (2005) 07 PAT CK 0006
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,325 of 2,661
High Courts25 Jul 2005Allowed
Karu Manjhi Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 757
Criminal Procedure Code, 1973 (CrPC) — Section 167
High Courts22 Jul 2005Dismissed
Binod Kumar and Others Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 89
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 201, 302, 304B, 306
High Courts22 Jul 2005Dismissed
Baidya Nath Dubey Vs State of Bihar and Others
Patna High Court · (2005) 3 BLJR 1761 : (2005) 4 PLJR 257
Bihar Service Code, 1952 — Rule 97Penal Code, 1860 (IPC) — Section 304, 307, 34
High Courts22 Jul 2005Dismissed
Jichcha Singh @ Dhichha Singh Vs The State of Bihar
Patna High Court · (2005) 07 PAT CK 0066
High Courts22 Jul 2005Dismissed
Shivji Singh Vs State of Bihar and Others
Patna High Court · (2005) 07 PAT CK 0036
High Courts22 Jul 2005Dismissed
Yadu Yadav @ Yadu Gope and Others Vs The State of Bihar
Patna High Court · (2005) 3 BLJR 1680 : (2005) 3 PLJR 669
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302
High Courts22 Jul 2005Dismissed
Sri Kamdeo Kuwar Vs State of Bihar
Patna High Court · (2005) 2 BLJR 1654 : (2005) 3 PLJR 610
High Courts21 Jul 2005Allowed
Bhogendra Jha Vs Kameshwar Singh Darbhanga Sanskrit University and Others
Patna High Court · (2005) 3 PLJR 659
High Courts21 Jul 2005Allowed
Rajesh Kumar Agrawal and Another Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 132
Constitution of India, 1950 — Article 19(1)(g), 301Forest Act, 1927 — Section 41, 41(1), 42, 51, 52Income Tax Act, 1961 — Section 147(a)
High Courts21 Jul 2005
Mrs. Deepa Devi Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 510
High Courts21 Jul 2005Dismissed
Rajeshwar Pd. Sharma and Others Vs Mani Bhusan Sharma and Others
Patna High Court · (2005) 07 PAT CK 0060
High Courts21 Jul 2005Allowed
Kaushal Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 646
Bihar and Orissa Excise Act, 1915 — Section 45, 89Constitution of India, 1950 — Article 19(1)(g), 226
High Courts21 Jul 2005Dismissed
The Bihar State Planning and Development Service Association and Others Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 39
High Courts21 Jul 2005Dismissed
Md. Ayub Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 364
High Courts21 Jul 2005
Shri Vinod Kumar Gupta and Another Vs Smt. Pushpa Devi and Another
Patna High Court · (2005) 3 PLJR 719
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14
High Courts21 Jul 2005
M/s P.A. International Vs Assistant Provident Fund Commissioner, Bhagalpur
Patna High Court · (2005) 3 PLJR 745
High Courts20 Jul 2005Dismissed
Tunna Mishra Vs State of Bihar
Patna High Court · (2005) 3 BLJR 1756 : (2005) 4 PLJR 29
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Jul 2005Allowed
Jiwan Jha @ Jivnath Jha Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 72
High Courts20 Jul 2005Dismissed
Most. Manju Devi Vs Ramjee Singh @ Bhuttu Singh and Others
Patna High Court · (2005) 3 BLJR 1880 : (2005) 3 PLJR 712
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17