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Patna High Court judgments

53,217 judgments · page 1,311 of 2,661

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High Courts19 Oct 2005Dismissed

Dr. Mrs. Manorama Mishra Vs State of Bihar and Others

Patna High Court · (2005) 10 PAT CK 0047

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High Courts19 Oct 2005Dismissed

Deola Khatoon and Others Vs Vakil Mian and Others

Patna High Court · (2005) 4 PLJR 712

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts18 Oct 2005Allowed

Sikshit Berojgar Motor Parivahan Swawalambi Sahkari Samittee Ltd. Vs The State of Bihar and Others

Patna High Court · (2005) 4 PLJR 739

Constitution of India, 1950 — Article 19(1)(g)
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High Courts18 Oct 2005Allowed

Guru Charan Singh and Others Vs Mahatam Singh and Another

Patna High Court · (2006) 3 PLJR 345

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1, Order 43 Rule 1A(2), 96
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High Courts17 Oct 2005

Gaurav Abduction Case Vs State of Bihar and Others

Patna High Court · (2006) 3 BLJR 2406

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High Courts07 Oct 2005Allowed

Shishir Saurabh Vs Bhupendra Narayan Mandal University and Others

Patna High Court · (2007) 1 PLJR 251

Bihar State Universities Act, 1976 — Section 21(2)(d)
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High Courts07 Oct 2005Dismissed

Ashok Yadav and Another Vs The State of Bihar

Patna High Court · (2005) 10 PAT CK 0058

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High Courts07 Oct 2005

Deva Devi Vs The State of Bihar

Patna High Court · (2006) 1 PLJR 315

Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
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High Courts07 Oct 2005Allowed

Krishna Lal Yadav and Others Vs Shambhu Kumar Yadav and Others

Patna High Court · (2006) 3 BLJR 2275 : (2005) 4 PLJR 716

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 11, 151
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High Courts07 Oct 2005Allowed

Ram Chander Sah and Another Vs State of Bihar

Patna High Court · (2006) 2 DMC 102 : (2005) 4 PLJR 749

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34
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High Courts07 Oct 2005

State of Bihar and others Vs Rajeshwar Bhagat and others

Patna High Court · (2006) 1 PLJR 100

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High Courts07 Oct 2005Allowed

Indira Devi and Others Vs The State of Bihar and Others

Patna High Court · (2006) 1 PLJR 171

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 10(3), 11, 15(1)
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High Courts07 Oct 2005Allowed

Shambhu Nath Choudhary Vs The State of Bihar and Others

Patna High Court · (2005) 4 PLJR 657

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High Courts07 Oct 2005Dismissed

Onkar Prasad Singh Vs State of Bihar and Others

Patna High Court · (2005) 10 PAT CK 0004

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High Courts06 Oct 2005

Madhav Nath Tripathi and Others Vs Canara Bank and Others

Patna High Court · (2006) 2 PLJR 161

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19
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High Courts06 Oct 2005Allowed

Ramanandi Devi Hindu Anathalaya Vs State of Bihar and Others

Patna High Court · AIR 2006 Patna 46 : (2006) 1 PLJR 169

Land Acquisition Act, 1894 — Section 4(1), 6
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High Courts06 Oct 2005Allowed

Smt. Clara Ainda Vs State of Bihar and Others

Patna High Court · (2005) 10 PAT CK 0039

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High Courts06 Oct 2005

Most Tunna Devi and Others Vs Smt. Sona Devi and Others

Patna High Court · (2005) 10 PAT CK 0020

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High Courts06 Oct 2005Dismissed

Baijnath Prasad @ Baiju Prasad Vs Rajesh Kumar and Another

Patna High Court · (2005) 10 PAT CK 0008

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14Evidence Act, 1872 — Section 44
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High Courts05 Oct 2005Dismissed

Shital Prasad Thakur Vs State of Bihar and Others

Patna High Court · (2005) 10 PAT CK 0059

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