COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,313 of 2,661

High Courts29 Sept 2005Allowed

Rama Kant Singh and Siyaram Singh Vs State of Bihar

Patna High Court · (2006) 1 PLJR 42

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 144, 161Penal Code, 1860 (IPC) — Section 114, 302, 304, 307, 324

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High Courts29 Sept 2005

Shree Nath Thakur and Others Vs The State of Bihar and Others

Patna High Court · (2006) 1 PLJR 22

Bihar Private Engineering College (Taking Over) Act, 1991 — Section 5(3)

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High Courts29 Sept 2005Dismissed

Jagdish Prasad Vs Chitragupta Pd. and Others

Patna High Court · (2005) 53 BLJR 2268 : (2005) 4 PLJR 678

Evidence Act, 1872 — Section 91, 92

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High Courts29 Sept 2005Allowed

Sarju Ahir and Others Vs The State of Bihar

Patna High Court · (2006) 1 PLJR 15

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 149, 302, 307, 323, 325

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High Courts28 Sept 2005Dismissed

Krishna Ballava Singh Vs State of Bihar and Others

Patna High Court · (2006) 3 BLJR 2291 : (2005) 4 PLJR 592

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High Courts28 Sept 2005Dismissed

Madhusudan Pathak Vs Union of India (UOI) and Others Union of India (UOI) and Others Vs Madhusudan Pathak and Another

Patna High Court · (2005) 09 PAT CK 0067

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High Courts28 Sept 2005Allowed

Bimla Devi Vs Shahnaz Begum and Others

Patna High Court · (2006) 3 BLJR 2232 : (2005) 4 PLJR 667

Civil Procedure Code Amendment Act, 2002 — Section 18Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts28 Sept 2005

Braj Bhushan Rao Vs State of Bihar and Others

Patna High Court · (2006) 1 PLJR 13

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High Courts28 Sept 2005

Manohar Lal Barnwal and Another Vs State of Bihar and Others

Patna High Court · (2006) 1 PLJR 24

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High Courts28 Sept 2005

Bihar Brick Manufacturer Association and Another Vs The State of Bihar and Others

Patna High Court · (2005) 4 PLJR 280

Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 14

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High Courts27 Sept 2005Allowed

Bindeshwar Prasad and Others Vs The State of Bihar

Patna High Court · (2006) 1 PLJR 709

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

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High Courts27 Sept 2005Dismissed

Hanumant Lall Vs The State of Bihar and Others

Patna High Court · (2006) 1 PLJR 29

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High Courts27 Sept 2005

Sun Biotechnology Ltd. Vs The Bihar State Financial Corpn. Patna and Others

Patna High Court · (2005) 4 PLJR 684

Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 18, 19

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High Courts27 Sept 2005Dismissed

Shri J.R.K. Rao and Another Vs Shibani Choudhary and Others

Patna High Court · (2005) 4 PLJR 593

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High Courts27 Sept 2005

Natheshwar Sah and Others Vs State of Bihar and Others

Patna High Court · (2006) 1 PLJR 1

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High Courts27 Sept 2005Dismissed

Ramchandra Jha Vs The State of Bihar

Patna High Court · (2006) 1 PLJR 149

Criminal Procedure Code, 1973 (CrPC) — Section 324Penal Code, 1860 (IPC) — Section 307, 324

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High Courts26 Sept 2005Allowed

Krishna Lal Srivastava Vs PRDA and Others

Patna High Court · (2005) 09 PAT CK 0095

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High Courts26 Sept 2005Allowed

Jayada Khatoon and Others Vs The State of Bihar and Others

Patna High Court · (2006) 1 PLJR 32

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High Courts26 Sept 2005Dismissed

Prem Chandra Rai and Others Vs Jagernath Rai and Others

Patna High Court · (2006) 3 BLJR 2202

Civil Procedure Code, 1908 (CPC) — Section 100, 100(4), 96

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High Courts26 Sept 2005Dismissed

Krishna Kumar Singh Vs Satya Narain Prasad and Another

Patna High Court · (2005) 09 PAT CK 0035

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