High Courts05 Oct 2005Dismissed
Ram Lakhan Prasad Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 743
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,312 of 2,661
High Courts05 Oct 2005Dismissed
Tripathy Kiran Nath Sharma Vs State of Bihar
Patna High Court · (2005) 10 PAT CK 0040
High Courts05 Oct 2005Allowed
Kalawati Devi (Smt.) Vs Parmanand Mandal and Another
Patna High Court · (2005) 10 PAT CK 0034
High Courts05 Oct 2005Dismissed
Lalit Narain Singh Vs The President, Religious Trust Board and Another
Patna High Court · (2005) 10 PAT CK 0033
High Courts05 Oct 2005Dismissed
Mishri Yadav and Others Vs State of Bihar
Patna High Court · (2006) 1 PLJR 173
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Oct 2005Dismissed
Sudhir Kumar Vs The Bihar State Electricity Board and Others
Patna High Court · (2006) 1 PLJR 427
High Courts05 Oct 2005
Most. Malti Devi Vs Chairman, B.S.E.B. and Others
Patna High Court · (2006) 2 PLJR 594
High Courts05 Oct 2005Allowed
Paras Nath Sharma Vs The Bihar Sanskrit Shiksha Board and Others
Patna High Court · (2005) 4 PLJR 703
High Courts05 Oct 2005
Anant Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 108
High Courts04 Oct 2005Allowed
Indradip Rai Vs The Union of India and Others
Patna High Court · (2006) 1 PLJR 89
Army Rules, 1954 — Rule 13(3)(iv)
High Courts04 Oct 2005
Kamal Kishore Sharan Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 121
Bihar Reorganisation Act, 2000 — Section 72
High Courts04 Oct 2005Allowed
Shambhu Prasad Singh Vs The Bihar State Co-operative Land Development Bank Ltd. and Others
Patna High Court · (2006) 3 BLJR 2207
High Courts04 Oct 2005Allowed
Sanjit Ram and Others Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 99
Constitution of India, 1950 — Article 14
High Courts04 Oct 2005Allowed
Sunil Singh Vs State of Bihar and Others
Patna High Court · (2006) CriLJ 648
Bihar Control of Crimes Act, 1981 — Section 12(2), 17, 21(1), 22Constitution of India, 1950 — Article 22(5)
High Courts04 Oct 2005
Kaushal Kishore Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 528
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts04 Oct 2005
Libin Minj and Others Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 105
High Courts30 Sept 2005Dismissed
Rajesh Kumar Jaiswal @ Rajesh Jaiswal Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2301 : (2007) 1 PLJR 817
High Courts30 Sept 2005Dismissed
Sushil Kumar Srivastava Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 26
High Courts30 Sept 2005Allowed
Ram Dihal Choudhary Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 374
Bihar Pension Rules, 1950 — Rule 43BCivil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts29 Sept 2005Dismissed
Mostt. Sona Devi and Others Vs Balindra Rai and Others
Patna High Court · (2005) 09 PAT CK 0087